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ITAT Agra Bench

2,276 judgments

M/S RAMESHTH CONSTRUCTION ,JHANSI vs DCIT,CIRCLE-2(3)(1) , JHANSI

ITA 90/AGR/2023[2010-11]Status: Disposed12/2/2025AY 2010-11

M/S MAMMON CONCAST (P) LTD.,AGRA vs ITO, WARD-2(1)2, AGRA

ITA 77/AGR/2023[2012-13]Status: Disposed12/2/2025AY 2012-13

SHRI HARESH AND SMT TARA SHIKSHA SAMITI,AGRA vs CIT EXEMPTION, LUCKNOW, LUCKNOW

ITA 73/AGR/2023[2018-19]Status: Disposed12/2/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SANRACHNA SAMITI,GWALIOR vs CIT EXEMPTION, BHOPAL

ITA 66/AGR/2023[2023-24]Status: Disposed12/2/2025AY 2023-24

ASSOCIATION OF GWALIOR YOUTH SOCIETY,GWALIOR vs CIT EXEMPTION, BHOPAL

ITA 65/AGR/2023[2023-24]Status: Disposed12/2/2025AY 2023-24

A R ENTERPRISES,AGRA vs COMMISSIONER OF INCOME-TAX, NFAC, DELHI, DELHI

ITA 55/AGR/2023[2018-19]Status: Disposed12/2/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

EHSAAS,GWALIOR vs CIT (APPEALS), NFAC (DELHI)

ITA 5/AGR/2023[2015-16]Status: Disposed12/2/2025AY 2015-16

JITENDRA SINGH CHAUHAN,AGRA vs ITO-2(1)(2), AGRA

ITA 43/AGR/2023[2010-11]Status: Disposed12/2/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

M/S POPSONS INTERNATIONAL,AGRA vs JAO WARD 1(1)(1) , AGRA

ITA 32/AGR/2023[2019-20]Status: Disposed12/2/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER, MORENA vs SHARAD VERMA, PORSA, MORENA

ITA 154/AGR/2023[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHAILENDRA BHATT,ALIGARH vs PRINCIPAL COMMISSIONER OF INCOME-TAX-1, AGRA, AGRA

ITA 94/AGR/2022[2017-2018]Status: Disposed12/2/2025AY 2017-2018

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MADAN LAL GUPTA,AGRA vs ITO., WARD-2(1)(4), AGRA

ITA 76/AGR/2022[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

KUSUM,MAINPURI vs PCIT. AGRA, AGRA

ITA 51/AGR/2022[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ANIL AUTOMOBILES ,MAINPURI vs PCIT, AGRA, AGRA

ITA 48/AGR/2022[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

KUMKUM SAXSENA,FARRUKHABAD vs PCIT-1, AGRA, AGRA

ITA 44/AGR/2022[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SHRI GOPAL SAXENA,FARRUKHABAD vs PCIT-1 , AGRA, AGRA

ITA 43/AGR/2022[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

PRADEEP CHAUHAN,AGRA vs PRINCIPAL COMMISSIONER OF INCOME TAX, AGRA

ITA 41/AGR/2022[2017-18]Status: Disposed12/2/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH PRAKASH NARAYAN AGRAWAL ,GWALIOR vs ACIT CIRCLE -2 , GWALIOR

ITA 38/AGR/2022[2010-11]Status: Disposed12/2/2025AY 2010-11

SH PRAKASH NARAYAN AGRAWAL ,GWALIOR vs ACIT CIRCLE -2 , GWALIOR

ITA 37/AGR/2022[2010 -11]Status: Disposed12/2/2025

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

RAJENDRA KUMAR GUPTA,GWALIOR vs CIT(APPEALS), NFAC

ITA 204/AGR/2022[2015-16]Status: Disposed12/2/2025AY 2015-16

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)