ITAT Agra Bench
2,276 judgments
KITAB SHREE COLD STORAGE P LTD,ETAWAH vs ITO , ETAWAH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. BHEDI RAM ,MATHURA vs ITO-(3)(1), MATHURA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHIV SINGH,AGRA vs ITO WARD-6(2), JHANSI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SH. KULDEEP SRIVASTAVA,MATHURA vs I.T.O., WARD-3(2), MATHURA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIKRAM SINGH,ETAH vs ITO WARD 4 (3)(2), ETAH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
VIKRAM SINGH,ETAH vs ITO WARD 4 (3) (2), ETAH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MAHAMAYA BOORA UDYOG,AGRA vs INCOME TAX OFFICER, WARD 2(1)(2), AGRA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
MRS .PRIYA W/O MR MANOJ KUMAR ,FIROZABAD vs ITO 2(2)(3), FIROZABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DISTRICT BASIC EDUCATION OFFICER,HATHRAS vs ITO TDS ALIGARH, ALIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
URMILA AGARWAL,JHANSI vs INCOME TAX OFFICER WARD 2(3)(3), JHANSI
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LAL JI VERMA,FIROZABAD vs INCOME TAX OFFICER WARD 2(2)(2), INCOME TAX OFFICE, FIROZABAD
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARUNA VATSSA,AGRA vs INCOME TAX OFFICER, AGRA
HIND LAMPS LIMITED,SHIKOHABAD vs ASSISTANT COMMISSIONER OF INCOME TAX CIRCLE 2(1)(1), AGRA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DAKSHINANCHAL VIDYUT VITRAN NIGAM LIMITED,AGRA vs DCIT CENTRE CIRCLE AGRA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
YOGENDRA KUMAR GUPTA,GWALIOR vs INCOME TAX OFFICER WARD 1(1) GWL, GWALIOR
IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA (SMC) BENCH, AGRA BEFORE : SHRI RAMIT KOCHAR (Accountant Member)
SINGH INDUSTRIES PRIVATE LIMITED,MORENA vs JCIT RANGE, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SINGH INDUSTRIES PRIVATE LIMITED,MORENA vs WARD 1, MORENA
KANHAIYA LAL,ETAWAH vs COMMISSIONER OF INCOME TAX (APPEALS), DELHI
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs GAUSIA COLD STORAGE PRIVATE LIMITED, MUMBAI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SAI KI SACHHI SARKAR CHARITABLE TRUST ,AGRA vs ITO-EXEMPTION, AGRA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
