ITAT Agra Bench
2,276 judgments
SARITA AGRAWAL,GWALIOR vs ACIT, GWALIOR
SHRI RAMIT KOCHAR (Accountant Member), SHRI SUDHIR KUMAR (Judicial Member)
GIRRAJ KISHOR AGRAWAL,MATHURA vs ITO WARD 1(3)(1), MATHURA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJNI KHANDUJA PARTNER-M.P SEED CROPS SORPN,GWALIOR vs ITO 2(2), GWALIOR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEEPAK CHANDAK,ALIGARH vs ACIT 4(1)(1), ALIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
LAXMI FOUNDATION,FIROZABAD vs ITO EXEMPTION AGRA (CPC) , AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT, AGRA vs ALOK GARG, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT, AGRA vs SH. SAURABH GUPTA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, INCOME TAX DEPARTMENT, AGRA vs SH. SAURABH GUPTA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ITO WARD 4(1)(1), ALIGARH, ALIGARH vs BHARTI JAIN, ALIGARH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHAILESH,ETAH vs INCOME TAX OFFICER WARD4(3)(2) , ETAH
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
KAMLESH,MATHURA vs ITO, INCOME TAX OFFICE MATHURA
IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA BEFORE : SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL, ACCOUNTANT MEMBER ITA No. 325/Agra/2024 Assessment Years: 2012-13 Kamlesh, B-98, Anand Lok Vs. Income-tax Officer, Colony, Goverdhan Road, Post Ward 1(3)(2), Mathura. Office Krishna Nagar, Mathura. PAN : BIWPK2626M (Appellant) (Respondent) Assessee by Sh. Varun Sharma, C.A. Department by Sh. Shailendra Shrivastava, Sr. DR Date of hearing 13.02.2025 Date of
TARUNA VATSSA,AGRA vs INCOME TAX OFFICER, AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
TARUNA VATSSA,AGRA vs INCOME TAX OFFICER, AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJESH KUMAR,MAINPURI vs NATIONAL FACELESS ASSESSMENT CENTRE, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ST MARKS SCHOOL SOCIETY,JHANSI vs CIT, EXEMPTIONS
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RITU PATHAK,HATHRAS vs DCIT, 4(3)(1), ETAH, ETAH
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
BHUPENDRA VEER SINGH, SINGH KHAD EVAM BEEJ BIKRI KENDRA ,TUNDLA,FIROZABAD vs ITO WARD 2(2)(1), FIROZABAD
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RAJESH ,GWALIOR vs ASSESSING OFFICER, GWALIOR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
RADA KISHAN AGRAWAL S/O SH. GOPAL DAS,MATHURA vs ITO 1(3)(3), MATHURA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ANIL SINGHAL,GWALIOR vs INCOME TAX OFFICER-2 (2), GWALIOR
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
