ITAT Agra Bench
2,282 judgments
RAJVEER SINGH,MEHRAUNI vs ITO, LALITPUR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAJESH SINGH S/O SH KAPTAN SINGH ,AGRA vs ITO 2(1)(2), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SATENDRA KUMAR KHARE,MADHYA PRADESH vs INCOME TAX OFFICER, WARD 1(3), GWALIOR, GWALIOR
IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH ‘DB' AGRA (Through Physical/Virtual Hearing) BEFORE SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER ITA No.74/Agr/2025 [Assessment Year: 2017-18] Satendra Kumar Khare, Lilaramani Bhanjeet Colony, Datia, Mahdya Pradesh-475661 PAN-AUQPK4866L Appellant Income Tax Officer, Ward-1(3), Gwalior, Vs Aaykar Bhawan, Madhya Pradesh-474001 Respondent Appellant by Shr. S.C. Jain, CA Respondent by Shri Shailender Srivas
RAJESH SHARMA,BADUN KALA DATIA vs COMMISSIONER OF INCOME TAX, NFAC DELHI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MUKESH AGARWAL,AGRA vs ITO,WARD 1(1)(2), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VIMAL CHAUDHARY,ETAWAH vs INCOME TAX OFFICER, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AMIT PAL SINGH,AGRA vs INCOME TAX OFFICER, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
DINESH KUMAR,AGRA vs INCOME-TAX OFFICER, WARD-2(1)(1), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
OM PRAKASH ARORA,BHOPAL vs INCOME TAX OFFICER ASHOK NAGAR, ASHOK NAGAR MADHYA PRADESH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PRADEEP CHAUHAN,AGRA vs ITO, WARD 1(1)(2), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAMKISHAN,ALIGARH vs ITO 4(1)(3) ALIGARH, ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUDHIR KUMAR VARSHNEY,ETAH vs ASSESSMENT UNIT, NATIONAL FACELESS ASSESSMENT CENTRE
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
MOHD IMRAN,ATRAULI, ALIGARH vs ASSESSING OFFICER , WARD-4(1)(3), ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SARSWATI VIDHYA MANDIR DATIA,DATIA vs ITO, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VARDAN CONSTRUCTIONS PRIVATE LIMITED,GWALIOR vs INCOME TAX OFFICER-2(3), GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
PRAMOD KUMAR GOYAL,GWALIOR vs INCOME TAX OFFICER, WARD 2(3) GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
KALAVATI,ETAWAH vs INCOME TAX OFFICER 2(2)(5) ETAWAH, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
EBENEZER SHIKSHA PRASAR SAMITI,KONCH, JALAUN vs ASST. DIRECTOR OF INCOME TAX, CPC, CPC, BANGALORE
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
EBENEZER SHIKSHA PRASAR SAMITI,KONCH, JALAUN vs ASST. DIRECTOR OF INCOME TAX, CPC, CPC, BANGALORE
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
EBENEZER SHIKSHA PRASAR SAMITI,1, NEW PATEL NAGAR, KONCH, JALAUN, KONCH S.O (JALAUN) vs ASST. DIRECTOR OF INCOME TAX, CPC, CPC, BANGALORE
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
