ITAT Agra Bench
2,282 judgments
M/S KUNJ POWER PROJECTS PVT.LTD,MATHURA vs ADDL.CIT(TDS) , KANPUR, KANPUR
AKHIL BHARTIYA GAHOI VAISHYA MAHASABHA,GWALIOR vs ITO, GWALIOR
SMT ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
VIKRAM RANA,GWALIOR vs ITO, GWALIOR
SMT ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
RAHUL SINGH RANA,VILLEGE CHIRULI vs ITO 1(3), AAYAKARBHAVAN, MAIN BUILDING
SMT ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
ANIL KUMAR,FIROZABAD vs INCOME TAX OFFICER WARD 2(2)(1), FIROZABAD
SMT ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
PRAMILA CHOUDHARI, L/H- SH. ASHOK KUMAR CHOUDHARY,ASHOK NAGAR vs PCIT, GWALIOR, GWALIOR
SMT ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
MAMMON CONCAST PRIVATE LIMITED,AGRA vs INCOME TAX OFFICER, WARD-2(1)(1), AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SACHENDRA KUMAR SHARMA,VILLAGE KHIRIYA DEWAT POST KHIRIYA DEWAT vs INCOME TAX OFFICER, ASHOK NAGAR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ASSISTANT COMMISSIONER OF INCOME TAX, AGRA vs M/S B.P. FOOD PRODUCTS PVT. LTD., GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
NARENDRA KUMAR,DELHI vs ITO WARD-2(2)(1), FIROZABAD, FIROZABAD, U.P.
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
JAGBEER SINGH KUSHWAH,MADHYA PRADESH vs INCOME TAX OFFICER , WARD 1(2) GWALIOR, MADHYA PRADESH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
JAGBEER SINGH KUSHWAH,MADHYA PRADESH vs INCOME TAX OFFICER, WARD 1(2) GWALIOR, MADHYA PRADESH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SACHENDRA KUMAR SHARMA,ASHOK NAGAR vs COMMISSIONER OF INCOME TAX (APPEALS), ASHOK NAGAR
IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA BEFORE : SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SACHENDRA KUMAR SHARMA,ASHOK NAGAR vs COMMISSIONER OF INCOME TAX (APPEALS), ASHOK NAGAR
IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA BEFORE: SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SACHENDRA KUMAR SHARMA,ASHOK NAGAR vs COMMISSIONER OF INCOME TAX (APPEALS), ASHOK NAGAR
IN THE INCOME TAX APPELLATE TRIBUNAL, AGRA BENCH, AGRA BEFORE: SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SACHENDRA KUMAR SHARMA,ASHOK NAGAR vs COMMISSIONER OF INCOME TAX (APPEALS), ASHOK NAGAR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
LATA SHARMA,AGRA vs CIT (APPEALS), NFAC, DELHI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUDHIR YADAV,AGRA vs INCOME TAX OFFICER, WARD-1(1)(5), AGRA, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
HARDAYAL MILK PRODUCTS PRIVATE LIMITED,SHIKOHABAD vs DCIT, CIRCLE-2(2)(1), FIROZABAD, FIROZABAD
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SAMASUDDIN ,MAINPURI vs THE I.T.O. 4(2)(4), MAINPURI , MAINPURI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
