ITAT Agra Bench
2,282 judgments
DCIT CIRCLE-2(1), GWALIOR vs GDP AGRO & FOOD, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT CIRCLE-3(1), GWALIOR vs SHRI PRAVEEN KUMAR SHIVHARE, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
SHRI VINAY CHAURASIA,CHHATARPUR vs P. CIT, GWALIOR
ACIT., CIRCLE-1, AGRA vs M/S DAWAR FOODWEAR INDUSTRIES, , AGRA
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ACIT.CIRCLE-3, , GWALIOR vs SH. NAVEEN GUPTA AND ASSOCIATES, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S VARUN EXPORTS,AGRA vs DCIT-4(1), , AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
K.S. CITY PVT. LTD.,INDORE vs A.C.I.T., CIRCLE-2, GWALIOR
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
A.C.I.T., CIRCLE-2,, GWALIOR vs M/S K.S.REAL ESTAT PVT. LTD., INDORE
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
A.C.I.T., CIRCLE-2, GWALIOR vs M/S CHAHAT INFRASTRUCTURE PVT. LTD., INDORE
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
M/S TOMAR & BROTHERS,ETAWAH vs A.C.I.T., CIRCLE-5, FIROZABAD
HON’BLE SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
ABHAY KUMAR PURWAR PROP. SHIV SHAKTI TRADERS,CHHATARPUR vs ITO, CHHATARPUR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AJEET SINGH TOMER ,GWALIOR vs ITO 2 (2), GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SOMANI CHARITABLE TRUST,GWALIOR vs INCOME TAX OFFICER, EXEMPTION WARD, GWALIOR
SOMANI CHARITABLE TRUST,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GWALIOR
IN THE INCOME TAX APPELLATE TRIBUNAL AGRA BENCH, AGRA BEFORE :SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH, JUDICIAL MEMBER ITA Nos.219 to 223/Agr/2024 Assessment Years: 2005-06 to 2009-10 Somani Charitable Trust, RSC Vs. ACIT, Circle-2, College of Nursingh, SikrodaBadori, Jhansi Road, Gwalior. Gwalior. PAN :AAGTS2167N (Appellant) (Respondent) And ITA No.224/Agr/2024 Assessment Year: 2012-13 Somani Charitable Trust, RSC Vs. ACIT, Circle-2, College of Nursingh, Gwalior. S
SOMANI CHARITABLE TRUST,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GWALIOR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SOMANI CHARITABLE TRUST,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, , GWALIOR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SOMANI CHARITABLE TRUST,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GWALIOR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SOMANI CHARITABLE TRUST,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-2, GWALIOR
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
HIMANSHU CHHABRA ,AGRA vs ITO,WARD-1(1)(2), , AGRA
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
