ITAT Agra Bench
2,282 judgments
ARJUN GUPTA ,GWALIOR vs ASSESSING OFFICER ASSESSMENT UNIT, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
TARUNA VATSSA,AGRA vs INCOME TAX OFFICER, AGRA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
WASIM KHAN,SHIVPURI vs INCOME TAX OFFICER, SHIVPURI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SUKHVEER SINGH DHILOW,ASHOK NAGAR vs INCOME TAX OFFICER, ASHOK NAGAR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
WASIM KHAN,SHIVPURI, M.P. vs INCOME TAX OFFICER, NATIONAL FACELESS CENTRE
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
LALIT MOHAN DIXIT,FIROZABAD vs ITO 2(2)(2), FIROZABAD
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SANJIV KUMAR GUPTA ,FIROZABAD vs ITO 2(2)(4), FIROZABAD
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SANJIV KUMAR GUPTA ,FIROZABAD vs ITO 2(2)(4), FIROZABAD
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
NIRANJAN SINGH GURJAR,GWALIOR vs INCOME TAX OFFICER, WARD 3(2), GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
JILA SAHAKARI KENDRIYA BANK MARYADIT,RAJENDRA PARK TIKAMGARH vs ACIT, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member)
SATISH NARAYAN SHUKLA,PHAPHUND vs INCOME TAX OFFICER, AURAIYA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SATISH NARAYAN SHUKLA,PHAPHUND vs INCOME TAX OFFICER, AURAIYA
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
BHOOP SINGH,MATHURA vs ITO WARD -1(3)(1), MATHURA
RISHBHANCHAL CHARITABLE TRUST,AGRA vs CIT (EXEMPTION), LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AMAN SINGH SHEETGRAH PRIVATE LIMITED,VILLAGE TANDA, MANIA vs ITO-1(1) GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
RAMNARESH RATNAKAR,BALABAI KA BAZAR LASKAR GWALIOR vs NATIONAL FACELESS APPEAL CENTRE, DELHI
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
AMAN SINGH SHEETGRAH PRIVATE LIMITED,DHOLPUR vs ITO -1(1) GWALIOR, GWALIOR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
HARDAYAL MILK PRODUCTS PRIVATE LIMITED,SHIKOHABAD vs DCIT, CIRCLE-2(2)(1), FIROZABAD, FIROZABAD
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
VINEETA DEVI,ETAWAH vs INCOME TAX OFFICER, ETAWAH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
BABU SINGH RAGHUWANSHI,NEAR DUBEY LODGE ASHOK NAGAR vs COMMISSIONER OF INCOME TAX (APPEALS), ASHOK NAGAR
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)