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ITAT Agra Bench

2,282 judgments

SHRI SRIDHAR PANDEY S/O,AURAIYA vs A.C.I.T.-2, AGRA

ITA 495/AGR/2012[2002-03]Status: Disposed24/4/2025AY 2002-03

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SH. SRIDHAR PANDEY,AURAIYA vs A.C.I.T.-2, AGRA

ITA 494/AGR/2012[2005-06]Status: Disposed24/4/2025AY 2005-06

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SANJAY GULATI,AGRA vs INCOME TAX OFFICER 2(1)(4), AGRA

ITA 22/AGR/2025[2011-12]Status: Disposed23/4/2025AY 2011-12

SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)

JAI GOPAL HARIKISHAN,MATHURA vs ITO WARD 1(3)(1), MATHURA

ITA 808/DEL/2024[2013-14]Status: Disposed23/4/2025AY 2013-14

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

JAI GOPAL HARI KISHAN,MATHURA vs NFAC, DELHI

ITA 807/DEL/2024[2013-14]Status: Disposed23/4/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 571/AGR/2024[2018-19]Status: Disposed23/4/2025AY 2018-19

BHAGIRATH PAKHRIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 570/AGR/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 569/AGR/2024[2015-16]Status: Disposed23/4/2025AY 2015-16

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 568/AGR/2024[2014-15]Status: Disposed23/4/2025AY 2014-15

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 567/AGR/2024[2014-15]Status: Disposed23/4/2025AY 2014-15

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 566/AGR/2024[2013-14]Status: Disposed23/4/2025AY 2013-14

BHAGIRATH PAKHARIA,JHANSI vs WARD 2 (3)(1), JHANSI

ITA 565/AGR/2024[2013-14]Status: Disposed23/4/2025AY 2013-14

DINESH CHAND AGRAWAL HUF,MUMBAI vs ITO, FIROZABAD

ITA 558/AGR/2024[2010-11]Status: Disposed23/4/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

DEPUTY COMMISSIONER OF INCOME TAX, GWALIOR vs DAIRYMAN PRODUCER COMPANY LIMITED, GWALIOR

ITA 557/AGR/2024[2013-14]Status: Disposed23/4/2025AY 2013-14

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BHAGWAT PRASAD SHARMA,GWALOR vs INCOME TAX OFFICER 3(1), GWALIOR

ITA 550/AGR/2024[2012-13]Status: Disposed23/4/2025AY 2012-13

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BHAGWAT PRASAD SHARMA,GWALIOR vs INCOME TAX OFFICER 3(1) GWALIOR, GWALIOR

ITA 549/AGR/2024[2011-12]Status: Disposed23/4/2025AY 2011-12

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER-2(2)(2), FIROZABAD vs M/S UMA GLASS WORKS, INDUSTRIAL ESTATE, FIROZABAD

ITA 429/AGR/2024[2015-16]Status: Disposed23/4/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

INCOME TAX OFFICER-2(2)(2), FIROZABAD vs M/S UMA GLASS WORKS, INDUSTRIAL ESTATE, FIROZABD

ITA 428/AGR/2024[2014-15]Status: Disposed23/4/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ANJU AGARWAL,AGRA vs INCOME TAX OFFICER WARD 2(1)(1), SANJAY PLACE

ITA 419/AGR/2024[2018-19]Status: Disposed23/4/2025AY 2018-19

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

ANJU AGARWAL,KAMLA NAGAR vs INCOME TAX OFFICER, INCOME TAX OFFICE

ITA 418/AGR/2024[2017-18]Status: Disposed23/4/2025AY 2017-18

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)