ITAT Agra Bench

2,282 judgments

AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, AGRA

ITA 143/AGR/2023[2016-17]Status: Disposed25/4/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX CENTRAL CIRCLE AGRA, AGRA

ITA 142/AGR/2023[2015-16]Status: Disposed25/4/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

AGRA INFRALAND DEVELOPERS. PVT. LTD,AGRA vs DCIT, CC- , AGRA

ITA 141/AGR/2023[2014-15]Status: Disposed25/4/2025AY 2014-15

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, AGRA

ITA 119/AGR/2023[2019-20]Status: Disposed25/4/2025AY 2019-20

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, AGRA

ITA 118/AGR/2023[2018-19]Status: Disposed25/4/2025AY 2018-19

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, AGRA

ITA 117/AGR/2023[2017-18]Status: Disposed25/4/2025AY 2017-18

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, AGRA

ITA 116/AGR/2023[2016-17]Status: Disposed25/4/2025AY 2016-17

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, AGRA

ITA 115/AGR/2023[2015-16]Status: Disposed25/4/2025AY 2015-16

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX , AGRA

ITA 114/AGR/2023[2014-15]Status: Disposed25/4/2025AY 2014-15

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

MAHESH EDIBLE OIL INDUSTRIES LIMITED,DELHI vs ASSTT. COMMISSIONER OF INCOME TAX, AGRA

ITA 113/AGR/2023[2013-14]Status: Disposed25/4/2025AY 2013-14

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

BRIJBHOOMI SHEETALAYA INDIA P LTD,MAINPURI vs DCIT CENTRAL CIRCLE, FARRUKHABAD

ITA 337/AGR/2018[2010-11]Status: Disposed25/4/2025AY 2010-11

SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SH. ANILI KUMAR AGRARWAL,AGRA vs I.T.O.-1(1), AGRA

ITA 134/AGR/2011[1999-2000]Status: Disposed25/4/2025AY 1999-2000

HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)

SATNAM SINGH,NAI BASTI ALIGARH vs INCOME TAX OFFICER WARD 4(1)(1), MARRIS ROAD ALIGARH

ITA 12/AGR/2025[2016-17]Status: Disposed24/4/2025AY 2016-17

POONAM GUPTA,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX, CIRCLE-1(1), GWALIOR

ITA 215/AGR/2024[2006-07]Status: Disposed24/4/2025AY 2006-07

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

TOMAR AND BROTHERS,ETAWAH vs INCOME TAX OFFICER, WARD-2(2)(5), ETAWAH

ITA 202/AGR/2024[2014-15]Status: Disposed24/4/2025AY 2014-15

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SINWAN AHMAD SHAH,AGRA vs PCIT-1, AGRA

ITA 55/AGR/2022[2017-18]Status: Disposed24/4/2025AY 2017-18

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHRI. SUDHIR BANSAL,AGRA vs PCIT-1 AGRA, AGRA

ITA 54/AGR/2022[2017-18]Status: Disposed24/4/2025AY 2017-18

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SMT. RITU BANSAL,AGRA vs PCIT-1, AGRA

ITA 53/AGR/2022[2017-18]Status: Disposed24/4/2025AY 2017-18

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHREE BLAJI CONCAST PVT.LTD.,ALIGARH vs PR.CIT-1, AGRA

ITA 151/AGR/2022[2017-17]Status: Disposed24/4/2025AY 2017-17

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

GANPATI ENTERPRISES,AGRA vs PR.CIT.-1, AGRA

ITA 100/AGR/2022[2017-18]Status: Disposed24/4/2025AY 2017-18

SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)