ITAT Agra Bench
2,282 judgments
SRI RADHA GOVIND BHAJAN KUTIR SEVA TRUST,MATHURA vs COMMISSIONER OF INCOME TAX (EXEMPTION), LUCKNOW
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
SHASHI RANI,AGRA vs COMMISSIONER OF INCOME TAX (APPEALS), AGRA
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
SHOBHA RAM SHARMA,MATHURA vs NATIONAL FACELESS APPEAL CENTRE , DELHI
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
VINEET KUMAR RITURAJ PAWAR,ALIGARH vs ITO., WARD-4(1)(3), ALIGARH, ALIGARH
SHRI SUNIL KUMAR SINGH (Judicial Member), SHRI BRAJESH KUMAR SINGH (Accountant Member)
ACIT CIRCLE 2(1), GWALIOR vs GOVIND P GARG, MORENA
SMT. ANNAPURNA GUPTA (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)
DCIT, CENTRAL CIRCLE, AGRA, AGRA vs AGRA BETTER HOMES LLP, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
DEPUTY COMMISSIONER OF INCOME TAX, AGRA vs MAHESH EDIBLE OIL INDUSTRIES LTD, DELHI
AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs JOINT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE RANGE CENTRAL, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RANGE CENTRAL, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs JOINT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, RANGE CIRCLE, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRA INFRALAND DEVELOPERS PVT. LTD,AGRA vs JCIT, CC, KANPUR
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs ASSISTANT COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA
SHRI SATBEER SINGH GODARA (Judicial Member), SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE, AGRA, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)
AGRA INFRALAND DEVELOPERS PRIVATE LIMITED,AGRA vs DEPUTY COMMISSIONER OF INCOME TAX, CENTRAL CIRCLE AGRA, AGRA
HON’BLE SHRI SATBEER SINGH GODARA, JM AND HON’BLE SHRI MANOJ KUMAR AGGARWAL (Accountant Member)