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ITAT Agra Bench

2,276 judgments

SETH RAMSWAROOP GUPTA SHIKSHA SAMITI,GWALIOR vs INCOME TAX OFFICER EXEMPTION, GWALIOR

ITA 425/AGR/2025[2022-23]Status: Disposed16/2/2026AY 2022-23

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHRI VEER SHIKSHA SAMITI,GWALIOR vs COMMISSIONER OF INCOME-TAX, EXEMPTION CIRCLE, BHOPAL, BHOPAL

ITA 422/AGR/2025[2022-2023]Status: Disposed16/2/2026AY 2022-2023

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SHRI ACHLESHWAR MAHADEVJI JI SARVJANIK NIYAS,GWALIOR vs CIT(E), BHOPAL

ITA 417/AGR/2025[2025-26]Status: Disposed16/2/2026AY 2025-26

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SAGAR DWELLINGS P LTD,NEAR SUN TEMPLE GWALIOR vs ACIT, FACELESS

ITA 373/AGR/2025[2014-15]Status: Disposed16/2/2026AY 2014-15

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

AJAY KUMAR GUPTA,BHIND vs INCOME TAX OFFICER, GWALIOR

ITA 292/AGR/2025[2015-16]Status: Disposed16/2/2026AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member)

OM SHRI SHUBH LABH AGRITECH PRIVATE LIMITED,GWALIOR vs ASSISTANT COMMISSIONER OF INCOME TAX CENTRAL CIRCLE, GWALIOR

ITA 386/AGR/2024[2021-22]Status: Disposed16/2/2026AY 2021-22

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAJKUMAR JETWANI,AGRA vs PRINCIPAL COMMISSIONER OF INCOME TAX- 1, AGRA, AGRA

ITA 126/AGR/2023[2017-18]Status: Disposed16/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

HARDAYAL CHARITABLE AND EDUCATIONAL TRUST, FIROZABAD vs ITO (EXP) AGRA, AGRA

ITA 246/AGR/2017[2012-13]Status: Disposed16/2/2026AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ITO EXMP, AGRA vs HARDAYAL CHARITABLE & EDUCATIONAL TRUST, FIROZABAD

ITA 245/AGR/2017[2012-13]Status: Disposed16/2/2026AY 2012-13

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

SATISH KUMAR ARORA,AGRA vs INCOME TAX OFFICER 1(1)(2), AGRA

ITA 510/AGR/2025[2014-15]Status: Disposed11/2/2026AY 2014-15

SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

ACIT, C 2(1)(1), AGRA, AGRA vs SUNIL KUMAR JOSHAN, AGRA

ITA 494/AGR/2025[2014-15]Status: Disposed11/2/2026AY 2014-15

SHRI M. BALAGANESH (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

AMAR SINGH,AGRA vs INCOME TAX OFFICER, WARD-1(1)(1), AGRA

ITA 602/AGR/2025[2012-13]Status: Disposed3/2/2026AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

KNP ASSOCIATES,AGRA vs WARD 1(1)(1), AGRA

ITA 547/AGR/2025[2020-21]Status: Disposed3/2/2026AY 2020-21

SHRI M. BALAGANESH (Accountant Member)

NEERAJ KUMAR,AGRA vs INCOME TAX OFFICER WARD 2(1)(3), AGRA, AGRA

ITA 538/AGR/2025[2011-12]Status: Disposed3/2/2026AY 2011-12

SHRI M. BALAGANESH (Accountant Member)

RAJEEV GUPTA,AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, AGRA

ITA 531/AGR/2025[2020-21]Status: Disposed3/2/2026AY 2020-21

SHRI M. BALAGANESH (Accountant Member)

BRIJESH PODDAR M/S KRISHAN KANHAIYA TEXTILES,HATHARS vs ITO WARD 4(3)(4), HATHRAS

ITA 528/AGR/2025[2023-24]Status: Disposed3/2/2026AY 2023-24

SHRI M. BALAGANESH (Accountant Member)

INTERNATIONAL SOCIETY OF DIVINE LOVE JAGADGURU DHAM ,MATHURA vs ITO,WARD (EXEMPTION), AGRA

ITA 527/AGR/2025[2018-19]Status: Disposed3/2/2026AY 2018-19

SHRI M. BALAGANESH (Accountant Member)

SATISH KUMAR ARORA,AGRA vs INCOME TAX OFFICER 1(1)(2), AGRA

ITA 509/AGR/2025[2013-14]Status: Disposed3/2/2026AY 2013-14

SHRI M. BALAGANESH (Accountant Member)

SATISH KUMAR ARORA,AGRA vs INCOME TAX OFFICER 1(1)(2) , AGRA

ITA 508/AGR/2025[2012-13]Status: Disposed3/2/2026AY 2012-13

SHRI M. BALAGANESH (Accountant Member)

SATISH KUMAR ARORA,AGRA vs INCOME TAX OFFICER 1(1)(2), AGRA

ITA 507/AGR/2025[2011-12]Status: Disposed3/2/2026AY 2011-12

SHRI M. BALAGANESH (Accountant Member)