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ITAT Agra Bench

2,276 judgments

JOURA CO-OPERATIVE MARKETING SOCIETY LIMITED ,MORENA, MADHYA PRADESH vs ITO, MORENA

ITA 237/AGR/2025[2018-19]Status: Disposed19/2/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member)

SHREE BADSHAH YADAV CHARITABLE TRUST,MAINPURI vs INCOME TAX OFFICER, WARD-4(2)(5), MAINPURI

ITA 607/AGR/2025[2017-18]Status: Disposed18/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

MPS FAMILY TRUST,AGRA vs ITO, WARD-1(1)(1), AGRA

ITA 562/AGR/2025[2020-21]Status: Disposed18/2/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member)

JAGGO,MATHURA vs INCOME TAX OFFICER 1(3)(1), MATHURA

ITA 555/AGR/2025[2015-16]Status: Disposed18/2/2026AY 2015-16

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

MOHD NAYEEM,JHANSI vs ITO WARD 2(3)(5), JHANSI, JHANSI

ITA 36/AGR/2025[2020-2021]Status: Disposed18/2/2026AY 2020-2021

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAJESH TYAGI,AMBAH vs ITO WARD 1, MORENA, MORENA

ITA 618/AGR/2025[2020-21]Status: Disposed17/2/2026AY 2020-21

SHRI S. RIFAUR RAHMAN (Accountant Member)

SUBODH GUPTA,AGRA vs ASSESSMENT UNIT, INCOME TAX DEPARTMENT, AGRA

ITA 609/AGR/2025[2022-23]Status: Disposed17/2/2026AY 2022-23

SHRI S. RIFAUR RAHMAN (Accountant Member)

SINGH TRANSPORT COMPANY,KARHAL ROAD MAINPURI vs ITO MAINPURI, KACHEHARI ROAD MAINPURI

ITA 560/AGR/2025[2017-2018]Status: Disposed17/2/2026AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member)

CHANDRABAN SINGH BUNDELA,VILL BANGUAN KALAN vs COMMISSIONER OF INCOME TAX (APPEALS), INCOME TAX DEPARTMENT

ITA 511/AGR/2025[2017-18]Status: Disposed17/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

RAJAV JAIN,ASHOKNAGAR vs INCOME TAX OFFICER ASHOKNAGAR, ASHOKNAGAR

ITA 457/AGR/2025[2011-12]Status: Disposed17/2/2026AY 2011-12

SHRI S. RIFAUR RAHMAN (Accountant Member)

USHA YADAV,ETAWAH vs ITO 2(2)(5)- ETAWAH, ETAWAH

ITA 431/AGR/2025[2019-20]Status: Disposed17/2/2026AY 2019-20

SHRI S. RIFAUR RAHMAN (Accountant Member)

OM PRAKASH GUPTA,GWALIOR vs INCOME TAX OFFICER, WARD 3(2), GWALIOR

ITA 372/AGR/2025[2017-2018]Status: Disposed17/2/2026AY 2017-2018

SHRI S. RIFAUR RAHMAN (Accountant Member)

VIJAY PRATAP SINGH CHAUHAN,CHANDERI DISTT ASHOK NAGAR vs INCOME TAX OFFICER , ASHOK NAGAR

ITA 127/AGR/2025[2017-18]Status: Disposed17/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

GAYATRI SHIKSHA NYAS,AGRA vs ITO (EXEMPTION), AGRA, AGRA

ITA 520/AGR/2025[2017-18]Status: Disposed16/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member)

GAYATRI SHIKSHA NYAS,AGRA vs ITO(EXEMPTION), AGRA, AGRA

ITA 513/AGR/2025[2016-2017]Status: Disposed16/2/2026AY 2016-2017

SHRI S. RIFAUR RAHMAN (Accountant Member)

RAVENDRA SINGH,AGRA vs ACIT, CIRCLE 1(2)(1), AGRA

ITA 499/AGR/2025[2012-2013]Status: Disposed16/2/2026AY 2012-2013

SHRI S. RIFAUR RAHMAN (Accountant Member)

ACTI C 2(1)(1) AGRA, AGRA vs JONES TRADERS , AGRA

ITA 496/AGR/2025[2017-18]Status: Disposed16/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

RAJAV JAIN,PURANA BAZAR ASHOKNAGAR vs INCOME TAX OFFICER ASHOKNAGAR, INCOME TAX OFFICE ASHOKNAGAR

ITA 456/AGR/2025[2009-10]Status: Disposed16/2/2026AY 2009-10

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

JITENDRA KUMAR AGARWAL HUF,AGRA vs DCIT, CIRCLE - 2(1)(1), AGRA

ITA 454/AGR/2025[2017-18]Status: Disposed16/2/2026AY 2017-18

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)

PRATHMIK KRISHI SAAKH SAAKARI SANSTHA MARYADIT NAGARGANWADA,SHEOPUR vs ITO, MORENA

ITA 443/AGR/2025[2018-19]Status: Disposed16/2/2026AY 2018-19

SHRI S. RIFAUR RAHMAN (Accountant Member), SHRI SUNIL KUMAR SINGH (Judicial Member)