← All Benches
ITAT Agra Bench
2,276 judgments
SHRI SHORIPUR SWETAMBER TIRTH TRUST,VILLAGE SHORIPUR vs ITO, WARD EXEMPTION, AGRA, AAYAKAR BHAVAN, SANJAY PALACE, MG. ROAD, AGRA-
ITA 348/AGR/2026[2025-26]Status: Disposed25/6/2026AY 2025-26
RP GROW VENTURE PRIVATE LIMITED ,GWALIOR vs COMMISSIONER OF INCOME TAX APPEAL, DELHI
ITA 343/AGR/2026[2023-2024]Status: Disposed25/6/2026AY 2023-2024
VINOD KUMAR SONI,CHHATARPUR vs ITO 1(1), GWALIOR, GWALIOR
ITA 340/AGR/2026[2015-16]Status: Disposed25/6/2026AY 2015-16
DILIP SHARMA,MORENA vs INCOME TAX OFFICER 1(1), GWALIOR
ITA 357/AGR/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
HARE KRISHNA SHIKSHA SAMITI,MATHURA, UTTAR PRADESH vs ASSESSING OFFICER, MATHURA, UTTAR PRADESH
ITA 352/AGR/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
KAMLESH KUMARI,AGRA vs ITO1.1.1 AGRA, AGRA
ITA 342/AGR/2026[2024-25]Status: Disposed24/6/2026AY 2024-25
DILIP SHARMA,MORENA vs INCOME TAX OFFICER 1(1), GWALIOR
ITA 339/AGR/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
KRISHNAPAL,MATHURA vs INCOME TAX OFFICER WARD 1(3)(1), MATHURA, MATHURA
ITA 338/AGR/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
STATE BANK OF INDIA RBO-II,GWALIOR vs THE INCOME TAX OFFICER, TDS, GWALIOR, GWALIOR
ITA 337/AGR/2026[2016-17]Status: Heard24/6/2026AY 2016-17
ZAHEER SALIMUDDIN ,BULANDSHAHR vs ITO WARD 1(4), , ALIGHARH
ITA 333/AGR/2026[2016-17]Status: Disposed24/6/2026AY 2016-17
RAMPRAKASH PUROHIT,JHANSI vs INCOME TAX OFFICER 2(3)(5), JHANSI
ITA 332/AGR/2026[2019-20]Status: Disposed24/6/2026AY 2019-20
KRISHNAPAL,MATHURA vs I.T.O.WARD 1(3)(1) MATHURA , MATHURA
ITA 324/AGR/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
VIKAS CHANDRA MITTAL,AGRA vs ACIT CIRCLE 2(3)(1), JHANSI
ITA 319/AGR/2026[2017-18]Status: Disposed24/6/2026AY 2017-18
RAJ KUMAR PARWANI,AGRA vs ITO WARD 1(1)(2),AGRA, AGRA
ITA 313/AGR/2026[2020-21]Status: Disposed24/6/2026AY 2020-21
SHRI KANCHAN LAL SHIKSHA EVAM SANSKRATI SAMITI,AGRA vs ITO WARD 1(1)(1), AGRA, AGRA
ITA 311/AGR/2026[2018-19]Status: Disposed24/6/2026AY 2018-19
SANTOSH GUPTA,AGRA vs ITO 4(3)(3) KASGANJ, KASGANJ
ITA 299/AGR/2026[2012-13]Status: Disposed24/6/2026AY 2012-13
JILA SAHAKARI KENDRIYA BANK MARYADIT BHIND,BHIND vs DEPUTY COMMISSIONER OF INCOME TAX CIRCLE -1, GWALIOR
ITA 193/AGR/2026[2009-10]Status: Disposed22/6/2026AY 2009-10
SUSHIL GUPTA,MAINPURI vs ITO WARD 4(2)4 , MAINPURI
ITA 136/AGR/2026[2022-2023]Status: Disposed22/6/2026AY 2022-2023
SHRI RAJVIR SINGH,ALIGARH UTTAR PRADESH vs DCIT CIRCLE-4 (1) (1), ALIGARH
ITA 598/AGR/2025[2016-17]Status: Disposed22/6/2026AY 2016-17
SUSHIL KUMAR CHAUHAN,CHAUBEY JI KA PATHAK, KINARI BAZAR, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, CENTRAL CIRCLE, AAYAKAR BHAWAN, AGRA
ITA 577/AGR/2025[2019-2020]Status: Disposed22/6/2026AY 2019-2020