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ITAT Agra Bench
2,276 judgments
ANKUSH GUPTA,AGRA vs ITO, WARD 2(1)(1), AGRA
ITA 448/AGR/2026[2016-17]Status: Disposed9/7/2026AY 2016-17
RANVEER SINGH RAGHUWANSHI,GUNA vs CIT (APPEAL), DELHI
ITA 387/AGR/2026[2018-19]Status: Disposed9/7/2026AY 2018-19
RANVEER SINGH RAGHUWANSHI,GUNA vs CIT (APPEAL), DELHI
ITA 386/AGR/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
THE KISAN SAHKARI CHINI MILLS LTD,ALIGARH vs CIRCLE 4(1)(1), ALIGARH
ITA 250/AGR/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
ANIL KUMAR AGARWAL,ALIGARH vs DCIT CIRCLE 4(1)(1), ALIGARH
ITA 214/AGR/2026[2021-22]Status: Disposed9/7/2026AY 2021-22
LAKHAN PAL,JHANSI vs INCOME TAX OFFICER, JHANSI
ITA 209/AGR/2026[2017-18]Status: Disposed9/7/2026AY 2017-18
ITO, HATHRAS vs DEEPAK BUTIA HUF, HATHRAS
ITA 183/AGR/2026[2022-23]Status: Disposed9/7/2026AY 2022-23
K S CONVENT SCHOOL,ORAI vs ITO WARD 2(1)(5), ORAI, ORAI
ITA 617/AGR/2025[2017-18]Status: Disposed9/7/2026AY 2017-18
COOPRETIVE MARKETING SOCIETY LIMITED,KASGANJ ETAH vs WARD 4(3)(3), KASGANJ ETAH
ITA 383/AGR/2026[2016-17]Status: Disposed6/7/2026AY 2016-17
COOPRETIVE MARKETING SOCIETY LIMITED,KASAGANJ vs WARD 4(3)(3), KASGANJ, KASGANJ, ETAH
ITA 378/AGR/2026[2016-17]Status: Disposed6/7/2026AY 2016-17
RAM KISHAN RAJPUT,MATHURA vs ITO WARD 1(3)(1), MATHURA, MATHURA
ITA 334/AGR/2026[2016-17]Status: Disposed6/7/2026AY 2016-17
RAMMILAN YADAV,SHIVPURI vs INCOME TAX OFFICER ASHOK NAGAR, GWALIOR
ITA 327/AGR/2026[2018-19]Status: Disposed6/7/2026AY 2018-19
JOGESHWAR SINGH PARMAR,AGRA vs INCOME TAX OFFICER, WARD 2(1)(1), AGRA
ITA 312/AGR/2026[2012-13]Status: Disposed6/7/2026AY 2012-13
HOTEL RAJ REGENCY,MAINPURI vs ASSESSING OFFICER, MAINPURI
ITA 254/AGR/2026[2011-12]Status: Disposed6/7/2026AY 2011-12
PRASHANT GUPTA,TRANS YAMUNA COLONY, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 377/AGR/2026[2022-2023]Status: Disposed25/6/2026AY 2022-2023
PRASHANT GUPTA,TRANS YAMUNA COLONY, AGRA vs DEPUTY COMMISSIONER OF INCOME-TAX, CENTRAL CIRCLE, AGRA, SANJAY PLACE, AGRA
ITA 376/AGR/2026[2019-2020]Status: Disposed25/6/2026AY 2019-2020
FIROZABAD DUGDH UTPADAK SAHKARI SANGH LIMITED,FIROZABAD vs ITO, CIRCLE 2(1)(1), AGRA
ITA 375/AGR/2026[2016-17]Status: Disposed25/6/2026AY 2016-17
DIGAMBER JAIN DAYODAYA PASHU AVAM PARYAVARAMN KENDRA,SHIVPURI vs CIT EXEMPTION BHOPAL, BHOPAL
ITA 361/AGR/2026[2026-27]Status: Disposed25/6/2026AY 2026-27
S.K SINGH,AGRA vs ITO, WARD 1(1)(2), AGRA
ITA 355/AGR/2026[2018-19]Status: Disposed25/6/2026AY 2018-19
RAJESH NAMDEV,SHIVPURI vs INCOME TAX OFFICER SHIVPURI, GWALIOR
ITA 354/AGR/2026[2012-13]Status: Disposed25/6/2026AY 2012-13