Section 227 of the Income Tax Act

Ramesh S/O. Motilal Chindak vs. The Director of Income Tax (Inv)

Accordingly, the writ petitions are hereby dismissed as

Bench: The Hon’Ble Mr.Justice H.N.Nagamohan Das Writ Petition Nos.76880-76882/2013 (T-It) Between: 1. Ramesh S/O Motilal Chindak, Age: 45 Years, Occ: Business, R/O: Shivaganga Building, Joshi Mala, Khasbag, Belgaum. 2. Jyoti, W/O Ramesh Chindak, Age: 40 Years, Occ: Chairman, Shivaganga Society, R/O: Shivaganga Building, Joshi Mala, Khasbag, Belgaum. 3. Sangeeta W/O Suresh Chindak, Age: 43 Years, Occ: H/W, R/O: Shivaganga Building, Joshi Mala, Khasbag, Belgaum. …Petitioners (By Sri. Jagadish Patil, Advocate) A N D : 1. The Director Of Income Tax (Inv), Central Revenue Building, Queens Road, Banglaore-01.

Suresh Motilal Chindak vs. The Director of Income Tax (Inv)

Accordingly, the writ petition is hereby dismissed as

Bench: The Hon’Ble Mr.Justice H.N.Nagamohan Das Writ Petition No.76883/2013 (T-It) Between: Suresh Motilal Chindak, Age: 49 Years, R/O: Shivaganga Building, Joshi Mala, Khasbag, Belgaum.

The Reginal Provident Fund Commissioner-II vs. Shankar S/O. Krishnaji Kulkarni

Accordingly, the writ petitions are dismissed

Bench: The Hon’Ble Mr.Justice H.Billappa W.P.No.72148/2012 C/W W.P.Nos.72147/2012, 65951/2012 & 68701-68708/2012 (S-R) In Wp No 72148 Of 2012 Between The Reginal Provident Fund Commissioner-Ii Regional Office, 4Th Floor Shrinath Complex, New Cotton Market, Hubli ..... Petitioner (By Sri M B Kanavi, Advocate) & Shankar S/O. Krishnaji Kulkarni Age: 68 Years, R/O. Marthanda Krupa #141, Basveshwar Nagar, Gokul Road, Hubli ..... Respondent (By Sri S L Matti, Advocate)

Sri A N Rajendra vs. The State of Karnataka

Bench: The Hon’Ble Mr. Justice A S Bopanna

S Rangaswamy Naik vs. B R Ravikanthe Gowda

Accordingly, these writ petitions are dismissed

Bench: B.MANOHAR,N.KUMAR

Advocate: Jai Prakash Narayana K G vs. Sri Hithendra Cbi Acb Local Chief & Dig Cbi

Bench: The Hon’Ble Mr. Justice A.S. Bopanna

Sri K N Sharath Nag vs. Smt K S Shalini

Accordingly, writ petition fails and the same stands dismissed

Bench: The Hon’Ble Mr.Justice Mohan .M. Shantanagoudar

Padma W/O Venkatesh Kulkarni @ Darji vs. The State of Karnataka

In the result, petition is allowed

Bench: The Hon’Ble Mr.Justice Ram Mohan Reddy Writ Petition No.65928/2012 (Klr-Rr/Sur) Between: 1. Smt. Padma, W/O Venkatesh Kulkarni @ Darji, Age: About 45 Years, Occ: Household Work & Agriculture, R/O Near Muudu Maruti Temple, Hungund, Dist: Bagalkot. 2. Gururaj, S/O Venkatesh Kulkarni @ Darji, Age: About 31 Years, Occ: Private Service & Agriculture, R/O Near Muudu Maruti Temple, Hungund, Dist: Bagalkot. (Now At Gopalpur Galli, Near Old Income Tax Office, Bijapur.) 3. Shrinivas @ Babu, S/O Venkatesh Kulkarni @ Darji, Age: About 25 Years, Occ: Business & Agriculture, R/O Near Muudu Maruti Temple, Hungund, Dist: Bagalkot. 4. Anil, S/O Venkatesh Kulkarni @ Darji, Age: About 22 Years, Occ: Agriculture, R/O Near Muudu Maruti Temple, Hungund, Dist: Bagalkot. 5. Smt. Sweta, W/O Prabhuraj Kulkarni, Age: About 23 Years, Occ: Household Work, R/O Near Shanidevar Temple, Ram Mandir Road, Bijapur.

Ashiya Begum vs. State of Karnataka

Bench: The Hon'Ble Mr. Justice Ram Mohan Reddy Wp Nos.33107-250/2012 (Edn-Ad) Between 1. Ashiya Begum Aged About 20 Years D/O Ahmed Pasha Mylapura Village, G Marandahalli Post Mulabagal Taluk Kolar District 2. Manjunatha V Aged About 21 Years S/O Venkataramappa Angondahalli Village Angondahalli Post Mulabagal Taluk Kolar District 3. Kishor Kumar Aged About 20 Years S/O Mallikarjuna S 663, 3Rd Cross Swarnasandra Mandya 571 402 4. Mohammed Faraz Aged About 20 Years S/O Siddiq Ahamed Behind Harish Service Station Road 1St Block, 3Rd Cross

Sri Naveen Kumar H E vs. The Government of Karnataka

Bench: The Hon'Ble Mr. Justice Ram Mohan Reddy Writ Petition Nos.31948-952 Of 2012 (Edn-Ad) Between 1. Sri Naveen Kumar H E Aged About 20 Years S/O Eswarappa R, R/At No 348 Maliyambika Nilaya, 8Th Cross Shimoga, Shimoga District. 2. Sri Shubnam G Aged About 19 Years S/O Ghanshyam, R/At Jayanagar 1St Cross, Shimoga, Shimoga District 3. Sri Syed Sufiyan Shah Khadri Aged About 20 Years S/O Syed Saifulla Shah Khadri R/At No.Rmc Nagar, Unity Hall Shimoga, Shimoga District 4. Sri Vinaykumar Aged About 20 Years S/O B V Jagannath R/At Beside Income Tax Office B-56, Gopala Gowda Extension Shimoga, Shimoga District 5. P Puneeth Kumar Aged 19 Years, S/O Puttaiah R/At Mallasandra Kottanahalli Gokula

Sri Uday Kalyan N vs. The Government of Karnataka

Bench: The Hon'Ble Mr. Justice Ram Mohan Reddy Writ Petition Nos.31943-947 & 32102 Of 2012 (Edn-Ad) Between 1. Sri Uday Kalyan N S/O N Srinivasa Rao Aged About 22 Years R/A Beside Income Tax Office Hn B56, Gopala Gowda Extension, Shimoga Shimoga District 2. Sri Rakesh S N S/O S H Nagaraja Aged About 18 Years R/A No.115Bm 5Th Cross, Ist Stage Near Dvs Composite College Vinobanagar, Shimoga Shimoga District 3. Sri Prathap G S/O Gangadhar H C Aged Abou 18 Years R/A No Veerapura Sirur Post, Bhadravathi Shimoga District 4. Sri Vishal K S/O Kumar Y Aged About 20 Years R/A D.No.36 M R S New Colony

Sri Venkateshwara Educational & vs. National Council for Teacher Education

Bench: The Hon'Ble Mr. Justice Ram Mohan Reddy Writ Petition No.29087 Of 2012 (Edn-Reg-P) Between Sri Venkateshwara Educational & Charitable Trust By Its Secretary Dr K Asha Jothi, Kotur Village T Kuppam Post Bangarupalyam-517416 Chittoor District, A.P. ... Petitioner (By Sri. M N Prasanna, Adv.) & National Council For Teacher Education A Statutory Body Of The Government Of India, Southern Regional Committee Having Its Regional Office At Nagarabhavi, Jnana Bharathi Campus Road, Opp: National Law School Bangalore-560072, Rep.By Its Regional Director ... Respondent This Writ Petition Is Filed Under Articles 226 & 227 Of The Constitution Of India Praying To Call For The Entire Records Leading To The Proceedings Of 227Th Meeting Of The Respondent

M Papanna vs. The Registrar General

Bench: The Hon’Ble Mr.Justice B.S.Patil W.P.No.12372/2012 & W.P.No.12830-31 /2012 (T-It ) Between: Sri M.Papanna, Aged About 59 Years, S/O Late Munishamappa Senior Judgment Writer, High Court Of Karnataka, Bangalore. … Petitioner (By Sri H.C.Shivaramu, Adv.) And: 1. The Registrar General, High Court Of Karnataka, Bangalore. 2. The Income-Tax Officer, Ward-13 (4), Hmt Bhavan, Gangenahalli, Bellary Road, Bangalore. … Respondents (By Sri T.K.Vedamurthy, Hcgp For R1, Sri M.V.Seshachala, Adv. For R2) This Writ Petition Is Filed Under Articles 226 & 227 Of The Constitution Of India, Praying To Direct The Respondent No.2 To Refund Excess Tax Deducted At Source On The Basis Of The Voucher Details With Interest & Etc.

Smt Suman Kamat D/O Vithal Kamat vs. The Executive Engineer Elecl

Bench: The Honble Mr.Justice N.K.Patil Writ Petition No. 31615/2008(S-Res Between: Srnt.Suman Kamat, D/O Vithal Kamat, Aged About 59 Years, 0Cc: Senior Assistant, Keb(Retired), R/O Kaustubh’, Plot No.37, Rajeev Nagar, Vidyanagar, Hubli- 580031. Petitioner (By Sri.Veeresh R Budihal, Adv.) And: 1. The Executive Engineer(Electrical) O & M Division, Hubli Electricity Supply Company Limited, Tabib Land, Hubli-580020. 2. Income Tax Recovery Officer(Range I) Income Tax Office, 2Nd Floor, Navanagar, Pb Road, Hubli. Respondents (By Smt. Pushpavathi M Dhongadi, Adv. For R 1; R2 - Served)