SHRI SHAMBU S PAVATE vs. KAMADENU FINANCERS

1 IN THE HIGH COURT OF KARNATAKA DHARWAD BENCH DATED THIS THE 23RD NOVEMBER, 2015 BEFORE THE HON’BLE MR. JUSTICE L.NARAYANA SWAMY WRIT PETITION NO.60647/2009 (GM-CPC) BETWEEN SHRI SHAMBU S PAVATE AGE 74 YEARS, PENSIONER R/O HANUMAN NAGAR, BELGAUM ... PETITIONER (BY SRI.ASHOK R KALYANASHETTY, ADVOCATE) AND 1. KAMADENU FINANCERS A PARTNERSHIP FIRM BY ITS PARTNERS I. SHRI MAHALINGAPPA G VIBHUTI AGE 75 YEARS, R/O MARATHA COLONY CONGRESS ROAD, BELGAUM II. SHRI RAMAKRISHNA V BHUTE AGE 72 YEARS, R/O NO 1625 ANASURKAR GALLI, BELGAUM III. SHRI ANAND N UJJANAKOPPA AGE 37 YEARS, R/O INCOME TAX COLONY MAHANTESH NAGAR, BELGAUM IV. SHRI BASAVANT G DASTIKOPPA AGE 74 YEARS, R/O HANUMAN NAGAR BELGAUM

2 V. SHRI SHIVARAM G RAJOGI AGE 74 YEARS, R/O 17/5 UDAYA NIWAS HINDWADI, BELGAUM VI. SHRI VASANTRAO M PATIL AGE 75 YEARS, R/O 29 SADASHIVANAGAR BELGAUM VII. SHRI NARAYANRAO N BHUTE AGE 77 YEARS, R/O 768/34 RPD COLLEGE ROAD, HINDWADI BELGAUM VIII. SHRI SHANKAREPPA B KASAR AGE 77 YEARS, NO 427 VIVEKANAND NAGAR 3RD CROSS, CONGRESS ROAD BELGAUM IX. SHRI DHONDUSA R PAWAR AGE 77 YEARS, R/O 1491 GANESHPURGALLI, SHAHAPUR, BELGAUM X. SHRI VIRUPAKSHI S KALYANI AGE 74 YEARS, R/O C/143 2ND FLOOR LAJAPATH NAGAR, DELHI 110094 XI. SHRI MAHANTESH K PATIL AGE 47 YEARS, R/O 30 BAZAR GALLI KHASBAG, BELGAUM XII. SHRI VIRUPAKSHAPPA B KUMBAR AGE 49 YEARS, C/O SHRI I.S.KUMBAR PLOT NO 83 APMC ROAD SANGAMESHWAR NAGAR NORTH BELGAUM XIII. SHRI PRAFULLA VEERABASAPPA JATTI AGE 49 YEARS, SANGAMESHWAR NAGAR BELGAUM XIV. SHRI KASHINATH M UPPIN AGE 60 YEARS,

3 SHIVABASAV NAGAR, BELGAUM XV. SHRI MALHARGOUDA S PATIL AGE 75 YEARS, R/O SANKESHWAR, BELGAUM DIST ... RESPONDENTS (BY SRI.A.G.MULAWADMATH, ADVOCATE FOR R1, R2, R3, R5, R8, R9, R13-R15; SRI.MANJUNATH MELED, ADVOCATE FOR R4 & 45; R11 – SERVED; R7 – ABATED; PETITION DISMISSED AGAINST R10 & R12 ) THIS WRIT PETITION IS FILED UNDER ARTICLES 226 AND 227 OF CONSTITUTION OF INDIA, PRAYING TO QUASH THE IMPUGNED ORDER DATED 11.10.2007 AT ANNEXURE-J PASSED BY THE I-ADDL. CIVIL JUDGE (SR.DN.), BELGAUM ON ISSUE NO.1/PRELIMINARY ISSUE IN O.S.NO.219/2001 AND DIRECT DISPOSAL OF THE SUIT ON MERITS. THIS WRIT PETITION COMING ON FOR PRELIMINARY HEARING, THIS DAY, THE COURT MADE THE FOLLOWING: ORDER In terms of the mediation report and the settlement arrived at between the parties, the writ petition is disposed of. Sd/- JUDGE Vnp*