Section 20 of the Income Tax Act

86 judgments on BharatTax turn on Section 20.

Judgments on Section 20

K Ravindra Reddy vs. State of Karnataka

WP/15257/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Y N Padmanabha vs. The State of Karnataka

WP/40311/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

V R Swamy vs. State of Karnataka

WP/8190/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Duggappa Gowda vs. The State of Karnataka

WP/20312/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Jayaram vs. The State of Karnataka

WP/20316/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Smt. Laxmidevamma vs. The State of Karnataka

WP/1680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri B K Venugopal vs. The State of Karnataka

WP/9158/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Prakashnath vs. State by Special Public Prosecutor

WP/23095/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Smt K N Nagarathnamma vs. The State of Karnataka

WP/51710/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Krishna vs. The State of Karnataka

WP/22678/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Krishnadeveraya Education Trust vs. The State of Karnataka

WP/11975/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Dr B Ramana Rao vs. The State of Karnataka

WP/34202/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

The Karnataka Income Tax Department House Building Co Operative Society Ltd vs. The State of Karnataka

WP/12647/2020HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Jagadisha vs. The State of Karnataka

WP/28421/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri S Baghiratha vs. The Principal Secretary

WP/22935/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Mr Jai Kishan Virwani vs. State of Karnataka

WP/34675/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

R Nagarathna vs. State of Karnataka

WP/8187/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri B S Patil vs. The State of Karnataka

WP/23435/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Sanjay Jayaram vs. The State of Karnataka

WP/15270/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

S B Jagadeesh vs. State of Karnataka

WP/51160/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL