Section 20 of the Income Tax Act

86 judgments on BharatTax turn on Section 20.

Judgments on Section 20

Sri M B Devayya vs. The State of Karnataka

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri S Somashekara Reddy vs. State of Karnataka

WP/36610/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

P. D. Ponnappa vs. State of Karnataka

WP/12975/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Smt M Mamatha vs. State of Karnataka

WP/51879/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri M Philip vs. State of Karnataka

WP/27730/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Smt Bhagyamma vs. The State of Karnataka

WP/23515/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Mr C V Manjunatha vs. The State of Karnataka

WP/235/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Manjappagowda vs. State of Karnataka

WP/54914/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri. Srinivas V vs. The Tahsildar

WP/2960/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

H Kumaraswamy vs. The State of Karnataka

WP/51945/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Mrs Rosamma Varghese vs. The State of Karnataka

WP/27573/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Smt. Yashodhamma vs. The Commissioner

WP/13280/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri K R Krishnam Raju vs. The State of Karnataka

WP/7844/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Balasubramanya vs. The State of Karnataka

WP/5391/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

K. Venkatesh vs. State of Karnataka

WP/55214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Channappa vs. Sri. S Gopal

WP/6330/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri S Anneyappa vs. State of Karnataka

WP/36640/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Arun. S vs. The State of Karnataka

WP/54035/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri K C Mahesha vs. The State of Karnataka

WP/35575/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

Sri Sudhakar vs. The State of Karnataka

WP/20314/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL