GENERAL REINSURANCE AG,MUMBAI vs. ASSISTANT COMM. OF INCOME TAX (INTERNATIONAL TAXATION)-RANGE 2(3)(2), MUMBAI
In the result, all the four appeals of the assessee are partly\nallowed
ITA 2447/MUM/2022[2018-19]Status: DisposedITAT Mumbai30 Jan 2026AY 2018-19
Section 144C(5)Section 9(1)(i)
{
"clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL “I” BENCH MUMBAI\nBEFORE SHRI AMIT SHUKLA, JUDICIAL MEMBER\nAND\nSHRI GIRISH