“Section 271(1)(a)(b)”

INDU BISHT,MUMBAI vs. INCOME TAX OFFICER , MUMBAI

In the result the appeals filed by the assessee stands allowed

Bench: Smt. Beena Pillai () & Shri Girish Agrawal ()

IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI BEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER) AND SHRI GIRISH AGRAWAL (ACCOUNTANT

INDU BISHT,MUMBAI vs. INCOME TAX OFFICER, MUMBAI

In the result the appeals filed by the assessee stands allowed

{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\n“C” BENCH, MUMBAI\nBEFORE SMT. BEENA PILLAI (JUDICIAL MEMBER)\nAND\nSHRI