Venus Parkland Co-Op. Housing Service Society Ltd. v. Income-tax Officer

166 Taxmann.com 673Income Tax Appellate Tribunal2024#19523 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2025 to 2026.

Sections most often in play

Section 80P(2)(c)Section 143(3)Section 144A Section 144B Section 194A(3)(v)Section 2(24)Section 2(24)(vii)Section 22(1)(b)

Issues it is cited on

business interest

Judgments citing Venus Parkland Co-Op. Housing Service Society Ltd. v. Income-tax Officer

M/S EDLECO EDEN PARK APARTMENTS OWNERS WELFARE & MAINTENANCE ASSOCIATION,LUCKNOW vs. THE INCOME TAX OFFICER, WARD-3(5), LUCKNOW

In the result, the appeal of the assessee stands partly allowed for statistical purposes

ITA 800/LKW/2025[2017-18]Status: DisposedITAT Lucknow30 Mar 2026AY 2017-18

…1 0IN THE INCOME TAX APPELLATE TRIBUNAL LUCKNOW ‘SMC’ BENCH LUCKNOW SHRI ANADEE NATH MISSHRA, ACCOUNTANT MEMBER I.T.A. No.800/LKO/2025 Assessment year:2017-18 M/s. Eldeco Eden Park Vs. Income Tax Officer, Apartment Owners Welfare & Ward – 3(5), Maintenance Association, Lucknow - 226001 Kursi Road, Lucknow - 226022 PAN:AAAAE 4319D (Appellant) (Respondent) Appellant by ShriK.R. Rastogi, CA Respondent by Shri R.R.N. Shukla, Addl. CIT-D.R. O R D E R (A) This appeal vide I.T.A. No.800/Lkw/2025has been filed by the assessee for Assessment Year 2017-18 against impugned appellate order dated 28/01/2025 (DIN & Orde…

THE VENUS PARKLAND CO-OPERATIVE HOUSING SERVICE SOCIETY LTD.,AHMEDABAD vs. THE ITO, WARD-3(3)(5), AHMEDABAD

In the result, the appeal of the assessee is allowed

ITA 1347/AHD/2025[2020-21]Status: DisposedITAT Ahmedabad10 Sept 2025AY 2020-21

Bench: Shri Siddhartha Nautiyal & Shri Narendra Prasad Sinhaassessment Year: 2020-21

Section 143(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “SMC” BENCH, AHMEDABAD BEFORE SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER AND SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER Assessment Year: 2020-21 The Venus Parkland Co- Income Tax Officer, operative Housing Service Ward – 3(3)(5), Society Limited, Room No.B-503, ‘B’ Wing, 5th Floor, Office of Society, Near Vejalpur Police Chowky, Pratyaksh Kar Bhawan, Vs. Vejalpur Road, Behind Kamdhenu Complex, Ahmedabad – 380 051. Nr. Panjrapole, (Gujarat) Ambawadi, [PAN – AACAT 5859 K] Ahmedabad – 380 015. (Appellant) (Respondent) Assessee by Shri Sakar Sharma, AR Revenue by Shri…

DHANLAXMI CREDIT CO. OP. SOCIETY LTD.,MEHSANA vs. THE ITO, WARD-2, PATAN

In the result, Ground Number 3 of the appeal of the assessee is allowed

ITA 1870/AHD/2024[2017-18]Status: DisposedITAT Ahmedabad11 Feb 2025AY 2017-18

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Shri M. K. Patel, A.RFor Respondent: Shri V K Mangla, Sr. DR

Section 263Section 80PSection 80P(2)(c)Section 80P(2)(d)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.1870/Ahd/2024 (Assessment Year: 2017-18) Dhanlaxmi Credit Co. Op. Vs. Income Tax Officer, Society Ltd., Ward-2, 1st Floor, Punam Complex, Patan Station Road, Unjha, Mehsana-384170 [PAN No.AAATD4278K] (Appellant) .. (Respondent) Appellant by : Shri M. K. Patel, A.R. Respondent by: Shri V K Mangla, Sr. DR 16.12.2024 Date of Hearing Date of Pronouncement 11.02.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBER: This appeal has been filed by the Assessee agains…

VASNA RATHOD DUDH UTPADAK SAHAKARI MANDALI,GANDHINAGAR vs. THE INCOME TAX OFFICER, WARD-1 (PREVIOUSLY WARD-4), GANDHINAGAR

In the result, the appeal of the assessee is allowed

ITA 1829/AHD/2024[2017-18]Status: DisposedITAT Ahmedabad08 Jan 2025AY 2017-18

Bench: Dr. Brr Kumar & Shri Siddhartha Nautiyal

For Appellant: Shri P. F. Jain, A.RFor Respondent: Shri V K Mangla, Sr. DR

Section 80Section 80PSection 80P(2)(a)Section 80P(2)(b)Section 80P(2)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, AHMEDABAD BEFORE DR. BRR KUMAR, VICE PRESIDENT & SHRI SIDDHARTHA NAUTIYAL, JUDICIAL MEMBER I.T.A. No.1829/Ahd/2024 (Assessment Year: 2017-18) Vasna Rathod Dudh Utpadak Vs. Income Tax Officer, Sahakari Mandali, Ward-4, Brahmanvas, Vasna Rathod, Gandhinagar Gandhinagar-382305 Present ITO Income Tax Officer, Ward-1, Gandhinagar-382010 [PAN No.AAAAV6736F] (Appellant) .. (Respondent) Appellant by : Shri P. F. Jain, A.R. Respondent by: Shri V K Mangla, Sr. DR 16.12.2024 Date of Hearing Date of Pronouncement 08.01.2025 O R D E R PER SIDDHARTHA NAUTIYAL - JUDICIAL MEMBE…