Vareli Textile Industry v. CIT

154 Taxmann 33Reported decision#3991 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2022 to 2026.

Sections most often in play

Section 143(1)Section 144 Section 115BBE Section 115JB Section 133(6)Section 142(1)Section 143(3)Section 147

Issues it is cited on

section 10(10c)section 17 section 264 delay in filing appeal penalty under section 271(1)(c)reasonable cause condonation of delay section 154 section 26 section 271(1)unexplained money section 271(1)(c)

Judgments citing Vareli Textile Industry v. CIT

Shree Bilimora Vibhag Anavil Mandal Nutan Park, Shanti Niketan Society Mororji Desai Marg Bilimora Na vs. Ari, Navsarivs.CIT(Exemption), Surat

In the result, the appeal of the assesse is allowed for statistical purpose

ITA 11/SRT/2025[2015-16]Status: DisposedITAT Surat29 Jan 2026AY 2015-16

Bench: Dr. Dinesh Mohan Sinha & Shri Bijayananda Pruseth

For Appellant: Shri Sujesh C. Suratwala, CAFor Respondent: Shri Ajay Uke, Sr. DR

Section 11Section 143(1)Section 57

…IN THE INCOME TAX APPELLATE TRIBUNAL, SURAT BENCH, SURAT BEFORE DR. DINESH MOHAN SINHA, JUDICIAL MEMBER & SHRI BIJAYANANDA PRUSETH, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 10/SRT/2025 &11/SRT/2025 (िनधा"रणवष"/ Assessment Year: (2014-15),(2015-16) (Hybrid Hearing) Shree Bilimora Vibhag Anavil Vs. Income Tax Department Mandal CIT(exemption) Nutan Park, Shanti Niketan Society Surat. Morarji Desai Marg Bilimora, Navsari, 396321 "ायीलेखासं./जीआइआरसं./PAN/GIR No.: AACTS3818C (Appellant) (Respondent) Appellant by : Shri Sujesh C. Suratwala, CA Respondent by : Shri Ajay Uke, Sr. DR Date of Hearing : 18/12/2025 Date of…

Shree Bilimora Vibhag Anavil Mandal Nutan Park, Shanti Niketan Society, Morarji Desai Marg Bilimora Na vs. Ari, Navsarivs.CIT(Exemption), Surat

In the result, the appeal of the assesse is allowed for statistical purpose

ITA 10/SRT/2025[2014-15]Status: DisposedITAT Surat29 Jan 2026AY 2014-15

Bench: Dr. Dinesh Mohan Sinha & Shri Bijayananda Pruseth

For Appellant: Shri Sujesh C. Suratwala, CAFor Respondent: Shri Ajay Uke, Sr. DR

Section 11Section 143(1)Section 57

Karnataka Bank Ltd, Mangalore vs. Deputy Commissioner of Income Tax, Circle 1 (1) & Tps, Mangaluru

In the result, appeal filed by the revenue fails and is hereby dismissed

ITA 942/BANG/2025[2008-09]Status: DisposedITAT Bangalore30 Jul 2025AY 2008-09

Bench: Shri Waseem Ahmed & Shri Soundararajan Kassessment Year: 2008-09

For Appellant: Shri S Ananthan, CAFor Respondent: Shri Shivanand Kalakeri, CIT (DR)

Section 17

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER Assessment Year: 2008-09 Karnataka Bank Ltd., Vs. The Dy. Commissioner of Near Mahaveera Circle, Income Tax, Pumpwell, Kankanady, Central Circle – 1(1), Mangaluru – 575 002. Mangaluru. PAN – AABCT 5589 K APPELLANT RESPONDENT Assessee by : Shri S Ananthan, CA Revenue by : Shri Shivanand Kalakeri, CIT (DR) Date of hearing : 03.07.2025 Date of Pronouncement : 30.07.2025 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal filed by the Revenue against the…

Radhe Finsec India Ltd., Ahmedabad vs. The ITO, Ward-3(1)(2), Ahmedabad

In the result, the appeal filed by the Assessee allowed for statistical purpose

ITA 506/AHD/2025[2013-14]Status: DisposedITAT Ahmedabad06 Jun 2025AY 2013-14

Bench: Smt. Annapurna Gupta (Accountant Member), Shri T. R. Senthil Kumar (Judicial Member)

Section 115JSection 143(1)Section 234A

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “C” BENCH Before: Smt. Annapurna Gupta, Accountant Member And Shri T. R. Senthil Kumar, Judicial Member ITA No: 506/Ahd/2025 Assessment Year: 2013-14 Radhe Finsec India Ltd. The ITO, First Floor, 2 Jai Visat Ward-3(1)(2), Mata, Society, “D” Vs Ahmedabad Cabin Road Sabarmati, Ahmedabad-380018 Gujarat PAN: AABCR0461L (Appellant) (Respondent) Assessee Represented: Shri Sanjay R. Shah, A.R. Revenue Represented: Shri Sudhakar Verma, Sr.D.R. Date of hearing : 03-06-2025 Date of pronouncement : 06-06-2025 आदेश/ORDER PER : T.R. SENTHIL KUMAR, JUDICIAL MEMBER:- This…

Kanubhai Rahabhai Bharvad, Vadodara vs. The Dy.CIT, Circle-2(1)(1), Vadodara

In the result, the appeal of the assessee is allowed for statistical purpose

ITA 171/AHD/2025[2017-18]Status: DisposedITAT Ahmedabad22 May 2025AY 2017-18

Bench: Shri Sanjay Garg & Shri Narendra Prasad Sinha

For Appellant: Shri Hemant Suthar, ARFor Respondent: Shri Rignesh Das, CIT-DR

Section 133(6)Section 143(3)Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH, AHMEDABAD BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 171/Ahd/2025 (िनधा"रण वष" / Assessment Year : 2017-18) Kanubhai Rahabhai बनाम/ DCIT, Circle 2(1)(1) Bharvad Vadodara Vs. Laxmi Duplex, Behind Vraj Bungalows, Harni Airport Road, Karelibaug, Vadodara, Gujarat - 390022 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AGKPB9677N (Appellant) .. (Respondent) अपीलाथ" ओर से /Appellant by : Shri Hemant Suthar, AR. ""थ" की ओर से/Respondent by : Shri Rignesh Das, CIT-DR Date of Hearing 15/05/2025 Date of Pr…

Cat Cosmetics and Healthcare Pvt. Ltd., Ahmedabad vs. The Income Tax Officer, Ward 1(1)(3), Ahmedabad

In the result, the appeal filed by the Assessee is allowed for statistical purpose

ITA 1189/AHD/2024[2012-13]Status: DisposedITAT Ahmedabad21 May 2025AY 2012-13

Bench: Shri T.R. Senthil Kumar (Judicial Member), Shri Makarand Vasant Mahadeokar (Accountant Member)

Section 144Section 40

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: Shri T.R. Senthil Kumar, Judicial Member And Shri Makarand Vasant Mahadeokar, Accountant Member ITA No: 1189/Ahd/2024 Assessment Year: 2012-13 CAT Cosmetics And The ITO, Healthcare Pvt. Ltd. Ward-1(1)(3), B/505, Infinity Tower, Vs Ahmedabad Corporate Road, Opp. Prahladnagar Garden, Satellite, Ahmedabad-380015 (Respondent) Gujarat PAN: AACCC5955D (Appellant) Assessee Represented: Shri Sunil Talati, CA Revenue Represented: Shri Prateek Sharma, Sr. D.R. Date of hearing : 01-05-2025 Date of pronouncement : 21-05-2025 आदेश/ORDER PER : T.R. SENTH…

Pravinbhai Ladhabhai Patel, Ahmedabad vs. The Income Tax Officer, Ward-4(2)(4), Ahmedabad

In the result, the appeal of the assessee is allowed for statistical purpose

ITA 1595/AHD/2024[2012-13]Status: DisposedITAT Ahmedabad13 May 2025AY 2012-13

Bench: Shri Sanjay Garg & Shri Narendra Prasad Sinha

For Appellant: Shri Dhinal Shah, AR. &For Respondent: Shri Rohit Asudani, SR-DR

Section 143(1)Section 144Section 147

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 1595/Ahd/2024 (िनधा"रण वष" / Assessment Year : 2012-13) Pravinbhai Ladhabhai बनाम/ ITO, Ward-4(2)(4) Patel Ahmedabad Vs. Shivam Clinic, A-12, Ymini Park, Nr. Navrang School, Odhav, Ahmedabad, Gujarat - 382415 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AATPP3486A (Appellant) .. (Respondent) अपीलाथ" ओर से /Appellant by : Shri Dhinal Shah, AR. & Shri Bhadresh Gandhakwala, AR ""थ" की ओर से/Respondent by : Shri Rohit Asudani, SR-DR Date of Hearing…

Maharishi Lilashah Mission Trust, Banaskantha vs. The CIT(Exemption), Ahmedabad

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 65/AHD/2025[NA]Status: DisposedITAT Ahmedabad07 May 2025

Bench: Shri Sanjay Garg & Shri Narendra Prasad Sinha

For Appellant: Ms. Urjita Shah, ARFor Respondent: Shri Shramdeep Sinha, CIT. DR

Section 12ASection 12A(1)(ac)

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 65/Ahd/2025 (िनधा"रण वष" / Assessment Year : NA) Maharishi Lilashah बनाम/ Commissioner of Income Mission Trust Tax (Exemption) Vs. 34, Amir Road, Palanpur Ahmedabad H.O., Palanpur, Banaskantha, Gujarat - 385001 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : AAGTM0798K (Appellant) .. (Respondent) अपीलाथ" ओर से /Appellant by : Ms. Urjita Shah, AR. ""थ" की ओर से/Respondent by : Shri Shramdeep Sinha, CIT. DR Date of Hearing 05/05/2025 Date of Pronou…

Hiralkumari Anupkumar Arora, Anand, Gujarat vs. ITO Ward 3, Anand, Gujarat

In the result, the appeal of the assessee is partly allowed for statistical purpose

ITA 159/AHD/2025[2017-18]Status: DisposedITAT Ahmedabad07 May 2025AY 2017-18

Bench: Shri Sanjay Garg & Shri Narendra Prasad Sinha

For Appellant: Shri Prakash D Shah, AR. &For Respondent: Shri Rohit Asudani, SR-DR

Section 127Section 133(6)Section 142(1)Section 144Section 69A

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH, AHMEDABAD BEFORE SHRI SANJAY GARG, JUDICIAL MEMBER & SHRI NARENDRA PRASAD SINHA, ACCOUNTANT MEMBER आयकर अपील सं./I.T.A. No. 159/Ahd/2025 (िनधा"रण वष" / Assessment Year : 2017-18) Hiralkumari Anupkumar बनाम/ ITO, Ward-3 Arora Anand Vs. 40, Lux Icon, HM Patel Road, Near Manglik Park, Vallabh, Vidhyanagar, Gujarat - 388120 "थायी लेखा सं./जीआइआर सं./PAN/GIR No. : BBPPA1704C (Appellant) .. (Respondent) अपीलाथ" ओर से /Appellant by : Shri Prakash D Shah, AR. & Sh. Saiyam Shah, AR ""थ" की ओर से/Respondent by : Shri Rohit Asudani, SR-DR Date of Hearing 06/05/2025 Date…

Biren Dhirajlal Shah, Gandhinagar vs. CIT(A), Gandhinagar

In the result the appeal filed by the assessee in ITA No

ITA 190/AHD/2024[2008-09]Status: DisposedITAT Ahmedabad03 Apr 2025AY 2008-09

Bench: DR. BRR Kumar, Vice President\nAnd Shri T. R. Senthil Kumar, Judicial Member\nITA No: 194/Ahd/2021 &\nITA No: 190/Ahd/2024\nAssessment Year: 2008-09\nBiren Dhirajlal Shah\nPlot No. 441-1, Sector-22\nNr. Police Chowkey,\nGandhinagar-382021\nPAN: ACSPS5653F\n(Appellant)\nAssessee Represented: Shri Chetan Agarwal, A.R. &\nMs. Krupa Panchal, CA\nRevenue Represented:\nDate of hearing\nDate of pronouncement\nShri Alpesh Parmar, Sr. D.R.\n: 19-03-2025\n: 03-04-2025\nIncome Tax Officer,\nWard-1,\nV

Section 144Section 17Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA No: 194/Ahd/2021 & ITA No: 190/Ahd/2024 Assessment Year: 2008-09 Biren Dhirajlal Shah Plot No. 441-1, Sector-22 Nr. Police Chowkey, Gandhinagar-382021 PAN: ACSPS5653F (Appellant) Assessee Represented: Shri Chetan Agarwal, A.R. & Ms. Krupa Panchal, CA Revenue Represented: Date of hearing Date of pronouncement Shri Alpesh Parmar, Sr. D.R. : 19-03-2025 : 03-04-2025 Income Tax Officer, Ward-1, Vs Gandhinagar (Respondent) आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER:-…

Biren Dhirajlal Shah, Gandhinagar vs. The ITO, Ward-1, Gandhinagar

In the result the appeal filed by the assessee in ITA No

ITA 194/AHD/2021[2008-09]Status: DisposedITAT Ahmedabad03 Apr 2025AY 2008-09

Bench: DR. BRR Kumar, Vice President\nAnd Shri T. R. Senthil Kumar, Judicial Member\nITA No: 194/Ahd/2021 &\nITA No: 190/Ahd/2024\nAssessment Year: 2008-09\nBiren Dhirajlal Shah\nPlot No. 441-1, Sector-22\nNr. Police Chowkey,\nGandhinagar-382021\nPAN: ACSPS5653F\n(Appellant)\nIncome Tax Officer,\nWard-1,\nVs Gandhinagar\n(Respondent)\nAssessee Represented: Shri Chetan Agarwal, A.R. &\nMs. Krupa Panchal, CA\nRevenue Represented:\nShri Alpesh Parmar, Sr. D.R.\nDate of hearing\n: 19-03-2025\nDate of

Section 144Section 17Section 271(1)(c)

…IN THE INCOME TAX APPELLATE TRIBUNAL AHMEDABAD “D” BENCH Before: DR. BRR Kumar, Vice President And Shri T. R. Senthil Kumar, Judicial Member ITA No: 194/Ahd/2021 & ITA No: 190/Ahd/2024 Assessment Year: 2008-09 Biren Dhirajlal Shah Plot No. 441-1, Sector-22 Nr. Police Chowkey, Gandhinagar-382021 PAN: ACSPS5653F (Appellant) Income Tax Officer, Ward-1, Vs Gandhinagar (Respondent) Assessee Represented: Shri Chetan Agarwal, A.R. & Ms. Krupa Panchal, CA Revenue Represented: Shri Alpesh Parmar, Sr. D.R. Date of hearing : 19-03-2025 Date of pronouncement : 03-04-2025 आदेश/ORDER PER: T.R. SENTHIL KUMAR, JUDICIAL MEMBER:-…

G S Farm Taaza Produce Private Limited., Bangalore vs. Deputy Commissioner of Income Tax, (OSD), Range-3(1), Bengaluru

In the result, the appeal of the assessee is partly allowed for statistical purposes

ITA 1255/BANG/2024[2016-17]Status: DisposedITAT Bangalore26 Nov 2024AY 2016-17

Bench: Shri Waseem Ahmed & Shri Keshav Dubeyassessment Year: 2016-17

For Appellant: Shri BS Balachandran, AdvocateFor Respondent: Shri V Parithivel, JCIT (DR)

Section 154Section 250Section 56(2)(viib)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER Assessment Year: 2016-17 The Dy. Commissioner of GS Farm Taaza Produce Pvt. Ltd., Vs. 93/A, 4th B Cross, 5th Block, Income Tax (OSD), Range – 3(1), Koramangala Industrial Area, Bengaluru. Bengaluru – 560 095. . PAN – AAGCG 0247 A APPELLANT RESPONDENT Assessee by : Shri BS Balachandran, Advocate Revenue by : Shri V Parithivel, JCIT (DR) Date of hearing : 09.10.2024 Date of Pronouncement : 26.11.2024 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal fil…

Centre for Heritage Studies, Thripunithura vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, appeal filed by the assessee is allowed for statistical purposes

ITA 367/COCH/2024[2016-17]Status: DisposedITAT Cochin21 Oct 2024AY 2016-17

Bench: Shri Waseem Ahmed & Shri Soundararajan K.

For Appellant: Shri .M. Veeramani, CAFor Respondent: Smt. Girly Albert, Sr. D.R

…IN THE INCOME TAX APPELLATE TRIBUNAL COCHIN BENCH, COCHIN Before Shri Waseem Ahmed, Accountant Member and Shri Soundararajan K., Judicial Member ITA No. 367/Coch/2024& SA No. 44/Coch/2024 (Assessment Year: 2016-17) Centre for Heritage Studies Deputy Commissioner of Hill Palace, Thripunithura Income Tax, Kochi vs. Ernakulam 682301 [PAN: AACAC5001G] (Appellant) (Respondent) Appellant by: Shri .M. Veeramani, CA Respondent by: Smt. Girly Albert, Sr. D.R. Date of Hearing: 30.09.2024 Date of Pronouncement: 21.10.2024 O R D E R Per Bench This appeal filed by the assessee is directed against the order of the Nationa…

Manjunath B, Bangalore vs. Income Tax Officer, Ward-1, Ramnagar

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 1284/BANG/2024[2013-14]Status: DisposedITAT Bangalore20 Sept 2024AY 2013-14

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Shri Thirumala Naidu, CAFor Respondent: Shri Subramanian S, CIT (DR)

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘B’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No.1284 & 1285/Bang/2024 Assessment Years : 2013-14 Manjunath B, Vs. The Income Tax Officer, No.72, Vajarahalli, Bidadi Hobli, Ward – 1, Ramanagar. Ramanagara Dist, Bangalore – 562 109. . PAN – AKKPM 6400 C APPELLANT RESPONDENT Assessee by : Shri Thirumala Naidu, CA Revenue by : Shri Subramanian S, CIT (DR) Date of hearing : 10.09.2024 Date of Pronouncement : .09.2024 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal filed by the assessee ag…

Rajendra Singa Dushyanth Singh, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-2(2), Bangalore

In the result, the appeal of the assessee is hereby allowed for the statistical purposes

ITA 990/BANG/2024[2017-18]Status: DisposedITAT Bangalore23 Jul 2024AY 2017-18

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Ms. Pooja Maru, CAFor Respondent: Shri Ganesh R Gale, Standing Counsel for Department

Section 17

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH, BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI SOUNDARARAJAN K, JUDICIAL MEMBER ITA No. 989 - 990/Bang/2024 Assessment Years : 2016-17 & 2017-18 Rajendra Singh Dushyanth Singh, Vs. The Dy. Commissioner of Flat S-01, 68 IBIS Galleria, 2nd Cross, Income Tax, Central Circle - 2(2), KEB Layout, Sanjay Nagar, Bengaluru. Bengaluru-560 094. . PAN – ASUPS 9272 Q APPELLANT RESPONDENT Assessee by : Ms. Pooja Maru, CA Revenue by : Shri Ganesh R Gale, Standing Counsel for Department Date of hearing : 20.06.2024 Date of Pronouncement : 23.07.2024 O R D E R…

Rajendra Singa Dushyanth Singh, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-2(2), Bangalore

In the result, the appeal of the assessee is hereby allowed for the statistical purposes

ITA 989/BANG/2024[2016-17]Status: DisposedITAT Bangalore23 Jul 2024AY 2016-17

Bench: Shri Waseem Ahmed & Shri Soundararajan K

For Appellant: Ms. Pooja Maru, CAFor Respondent: Shri Ganesh R Gale, Standing Counsel for Department

Section 17

M/S. Reddy Structures Private Limited, Bangalore vs. Deputy Commissioner of Income Tax, Central Circle-1(2), Bangalore

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 625/BANG/2024[2016-17]Status: DisposedITAT Bangalore22 Jul 2024AY 2016-17

Bench: Shri George George K & Shri Waseem Ahmedassessment Years : 2016-17

For Appellant: Smt. Sunaiana Bhatia, CAFor Respondent: Shri Ramanathan, Addl. CIT (DR)

Section 264(1)Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL ‘A BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Years : 2016-17 M/s Reddy Structures Pvt. Ltd., Vs. The Dy. Commissioner of No.133/1, ‘The Residency’, Income Tax, 2nd Floor, Residency Road, Central Circle- 1(2), Bengaluru-50 025. Bengaluru. PAN – AACCR 6953 L APPELLANT RESPONDENT Assessee by : Smt. Sunaiana Bhatia, CA Revenue by : Shri Ramanathan, Addl. CIT (DR) Date of hearing : 12.06.2024 Date of Pronouncement : 22.07.2024 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal filed by the…

Nanjappa Shivamurthy, Chintamani vs. Income Tax Officer Ward 1 Chikaballapur, Chikkaballapur

In the result, the appeal filed by the assessee is allowed for the statistical purposes

ITA 650/BANG/2024[2017-18]Status: DisposedITAT Bangalore16 Jul 2024AY 2017-18

Bench: Shri George George K & Shri Waseem Ahmedassessment Years : 2017-18

For Appellant: Shri L Raghavendra Rao, C.AFor Respondent: Ms. Matta Padma, Addl. CIT

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH : BANGALORE BEFORE SHRI GEORGE GEORGE K, VICE PRESIDENT AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Years : 2017-18 Nanjappa Shiva Murthy, Vs. The Income Tax Officer, No.34, Ward No.16, Ward - 1, Oolavadi Road, Chikkaballapur. Gandhinagar, Chintamani, Chikkaballapur – 563 125. PAN – DBMPS 9319 L APPELLANT RESPONDENT Assessee by : Shri L Raghavendra Rao, C.A Revenue by : Ms. Matta Padma, Addl. CIT Date of hearing : 03.06.2024 Date of Pronouncement : 16.07.2024 O R D E R PER WASEEM AHMED, ACCOUNTANT MEMBER: This is an appeal filed by the assessee against…

M/S. World Trade Impex Ltd., Baroda vs. The Additional Commissioner of Income Tax, Circle-5, Baroda

In the result, the appeal of the assessee is hereby allowed

ITA 1580/AHD/2016[2003-04]Status: DisposedITAT Ahmedabad15 May 2024AY 2003-04

Bench: Ms Suchitra Kamble & Shri Waseem Ahmed

For Appellant: Shri MK Patel, ARFor Respondent: Shri SudhankarVerma, Sr. D.R

Section 41(1)

…आयकरअपील"यअ"धकरण, अहमदाबाद"यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D’’ BENCH, AHMEDABAD BEFORE Ms SUCHITRA KAMBLE, JUDICIAL MEMBER And SHRI WASEEM AHMED, ACCOUNTANT MEMBER आयकरअपीलसं./ITA No. 1580/AHD/2016 & आयकरअपीलसं./ITA No. 639/AHD/2012 "नधा"रणवष"/Asstt. Year: 2003-2004 M/s World Trade Impex Ltd., The Addl.CIT, 204, Sterling Centre, Vs. Circle-4, R.C Dutt Road, Baroda. Alkapuri, Baroda. PAN: AAACW2072K (Applicant) (Respondent) Assessee by : Shri MK Patel, AR Revenue by : Shri SudhankarVerma, Sr. D.R. सुनवाईक"तार"ख/Date of Hearing : 27/02/2024 घोषणाक"तार"ख/Date of Pronouncement: 15/05/2024 आदेश…

World Trade Impex Ltd., Baroda vs. The ACIT., Circle-4, Baroda

In the result, the appeal of the assessee is hereby allowed

ITA 639/AHD/2012[2003-04]Status: DisposedITAT Ahmedabad15 May 2024AY 2003-04

Bench: Ms Suchitra Kamble & Shri Waseem Ahmed

For Appellant: Shri MK Patel, ARFor Respondent: Shri SudhankarVerma, Sr. D.R

Section 41(1)