Universal Cargo Carriers Inc. v. Commissioner of Income Tax

165 ITR 209Reported decision1987#22967 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 350,364 Indian tax judgments — from 2019 to 2019.

Judgments citing Universal Cargo Carriers Inc. v. Commissioner of Income Tax

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2815/AHD/2017[2013-14]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2013-14

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2814/AHD/2017[2012-13]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2012-13

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

The DCIT ( International Taxation ), Ahmedabad vs. Black Pearl Services Limited, G.S.E.C. Ltd., Ahmedabad

Appeal of the Revenue is dismissed

ITA 2813/AHD/2017[2011-12]Status: DisposedITAT Ahmedabad27 Mar 2019AY 2011-12

Bench: Shri Waseem Ahmed & Shri Ms Madhumita Royआयकर अपील सं./Ita Nos. 2813-2815/Ahd/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 To 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2Nd Floor, Gujarat Chamber Of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. Pan: Aaecb1176H

For Appellant: Shri
Section 36Section 40

…आयकर अपील"य अ"धकरण, अहमदाबाद "यायपीठ IN THE INCOME TAX APPELLATE TRIBUNAL, ‘’ D ’’ BENCH, AHMEDABAD BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER And SHRI MS MADHUMITA ROY, JUDICIAL MEMBER आयकर अपील सं./ITA Nos. 2813-2815/AHD/2017 "नधा"रण वष"/Asstt. Years: 2011-2012 to 2013-14 The D.C.I.T, Black Pearl Services Limited, (International Taxation), Vs. 2nd Floor, Gujarat Chamber of Ahmedabad Commerce Building, ‘’Sangram.’’ Ashram Road, Ahmedabad. PAN: AAECB1176H (Applicant) (Respondent) : Revenue by Shri Ranjan Kumar Singh, Sr. DR Assessee by : Shri Vartik Choksi & Biren Shah, A.Rs. सुनवाई क" तार"ख/Date of Hearing : 1…

Universal Cargo Carriers Inc. v. Commissioner of Income Tax (165 ITR 209) — Cited in 3 Judgments | BharatTax