Trib.) (URO) 19. N. Jayamurgan v. DCIT, Central Circle 2(1), Chennai

70 Taxmann.com 24Income Tax Appellate Tribunal2016#16068 most cited
6

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2025.

Sections most often in play

Section 147Section 148Section 2(14)Section 142(1)Section 143(3)Section 144Section 69C

Judgments citing Trib.) (URO) 19. N. Jayamurgan v. DCIT, Central Circle 2(1), Chennai

Smt. Anaro Devi, Alwar vs. The Income Tax Officer, Alwar

Appeal is hereby dismissed

ITA 341/JPR/2024[2014-15]Status: DisposedITAT Jaipur21 Apr 2025AY 2014-15

Bench: SHRI GAGAN GOYAL (Accountant Member), SHRI NARINDER KUMAR (Judicial Member)

For Appellant: Shri Tarun Mittal, C.AFor Respondent: Mrs. Anita Rinesh, JCIT-DR
Section 143(2)Section 147Section 148Section 69Section 69C

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”A-Bench” JAIPUR Jh xxu xks;y] ys[kk lnL; ,oa Jh ujsUn dqekj] U;kf;d lnL; ds le{k BEFORE: SHRI GAGAN GOYAL, AM & SHRI NARINDER KUMAR, JM vk;dj vihy la-@ITA No. 341/JPR/2024 fu/kZkj.k o"kZ@Assessment Year : 2014-15 Smt. Anaro Devi cuke The Income Tax Officer, Alwar. W/o Sh. Madan Lal, Post Baghana, Vs. Village- Kasimpur, Tehsil- Kotkasim, Alwar. LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.:BSAPD0291F vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri Tarun Mittal, C.A. jktLo dh vksjls@Revenue…

Amit Yadav, Paschim Vihar, New Delhi vs. CIT Appeals Faceless Centre, Gov.of India, Min.of Finance, I.T.Deptt, NFAC, Delhi

In the result, the appeal filed by the assessee is allowed for statistical purposes

ITA 2436/DEL/2023[2012-13]Status: DisposedITAT Delhi07 Jun 2024AY 2012-13

Bench: Shri Kul Bharat & Shri Brajesh Kumar Singh[Assessment Year: 2012-13]

Section 144Section 147Section 148Section 2(14)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH, ‘A’: NEW DELHI BEFORE SHRI KUL BHARAT, JUDICIAL MEMBER AND SHRI BRAJESH KUMAR SINGH, ACCOUNTANT MEMBER [Assessment Year: 2012-13] Amit Yadav, CIT Appeals Faceless Centre, 39A, Jawala Heri Market, Govt. of India, Min. Of Finance, I.T. Paschim Vihar, Vs Department, NFAC, Delhi New Delhi-110063 PAN-AEGPY6302M Assessee Revenue Assessee by Sh. Nitin Gulati, Adv. & Ms. Reena Gandhi, Adv. Revenue by Sh. Kanv Bali, Sr. DR Date of Hearing 09.05.2024 Date of Pronouncement 07.06.2024 ORDER PER BRAJESH KUMAR SINGH, AM, This appeal by the assessee is directed against t…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 5460/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 5348/DEL/2015[2011-12]Status: DisposedITAT Delhi30 Dec 2019AY 2011-12

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Kaushal Infraproject Industries India Ltd., New Delhi vs. DCIT, New Delhi

ITA 4136/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

DCIT, New Delhi vs. M/S. Kushal Infraproject Industries India Ltd., New Delhi

ITA 2802/DEL/2015[2010-11]Status: DisposedITAT Delhi30 Dec 2019AY 2010-11

Bench: : Shri Bhavnesh Saini & Dr. B.R.R. Kumar

For Appellant: Shri Ajay Wadhwa, AdvFor Respondent: Shri J.K. Mishra, CIT DR
Section 40A(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCHES “D” : DELHI BEFORE : SHRI BHAVNESH SAINI, JUDICIAL MEMBER AND DR. B.R.R. KUMAR, ACCOUNTANT MEMBER ITA.No.2802/Del./2015 Assessment Year 2010-2011 DCIT Kushal Infraproject Industries Circle-14(2) vs. India Ltd. New Delhi. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.5460/Del./2015 Assessment Year 2011-2012 DCIT Kushal Infraproject Industries Circle-14(2) India Ltd. New Delhi. 209, Uday Plaza, vs. 16A, Uday Park, New Delhi. PAN No. AACCK3933D (Appellant) (Respondent) ITA.No.4136/Del./2015 Assessment Year 2010-2011 Kushal Infra…

Trib.) (URO) 19. N. Jayamurgan v. DCIT, Central Circle 2(1), Chennai (70 Taxmann.com 24) — Cited in 6 Judgments | BharatTax