Trib.) 7. Dinesh Kumar Jain v. ITO, Ward 6(1), Jaipur

78 Taxmann.com 53Reported decision2017#18276 most cited
5

judgments rely on this decision, according to BharatTax’s citation analysis of 348,631 Indian tax judgments — from 2019 to 2022.

Judgments citing Trib.) 7. Dinesh Kumar Jain v. ITO, Ward 6(1), Jaipur

Trib.) 7. Dinesh Kumar Jain v. ITO, Ward 6(1), Jaipur (78 Taxmann.com 53) — Cited in 5 Judgments | BharatTax