Technics Consulting Ltd. (Hyderabad Trib.), 68 SOT 294/166 TTJ 697 Laila Nutraceuticals v. ACIT (Visakhapatnam Trib.)

56 Taxmann.com 222High Court2015#10676 most cited

What is Technics Consulting Ltd. (Hyderabad Trib.), 68 SOT 294/166 TTJ 697 Laila Nutraceuticals v. ACIT (Visakhapatnam Trib.) authority for?

Appellate authorities can confirm an order of the CIT(A) if it was decided judiciously and correctly, without interference at the appellate stage.

10

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2017 to 2021.

Also referred to as

Technics Consulting Ltd. · Laila Nutraceuticals · CIT(A) order confirmation · appellate stage interference · judicious decision

Judgments citing Technics Consulting Ltd. (Hyderabad Trib.), 68 SOT 294/166 TTJ 697 Laila Nutraceuticals v. ACIT (Visakhapatnam Trib.)

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd Printographics Pvt. Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 621/ASR/2014[2010-11]Status: DisposedITAT Amritsar02 Aug 2021AY 2010-11

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

M/S. Mbd Printographics Pvt Ltd, Jalandhar vs. The Dy. Commissioner of Income-Tax, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 534/ASR/2014[2010-11]Status: DisposedITAT Amritsar02 Aug 2021AY 2010-11

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd Printographics Pvt. Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 534/ASR/2011[2009-1]Status: DisposedITAT Amritsar02 Aug 2021

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 533/ASR/2011[2008-09]Status: DisposedITAT Amritsar02 Aug 2021AY 2008-09

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd. Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 508/ASR/2011[2007-08]Status: DisposedITAT Amritsar02 Aug 2021AY 2007-08

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd. Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 507/ASR/2011[2006-07]Status: DisposedITAT Amritsar02 Aug 2021AY 2006-07

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Dy. Commissioner of Income-Tax, Jalandhar vs. M/S. Mbd. Printographics P.Ltd, Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 506/ASR/2011[2005-06]Status: DisposedITAT Amritsar02 Aug 2021AY 2005-06

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

The Deputy Commissioner of Income Tax, Jalandhar vs. M/S. Mbd Printographics P.Ltd., Jalandhar

In the result, all the appeals of department and that of assessee stand dismissed

ITA 27/ASR/2010[2006-07]Status: DisposedITAT Amritsar02 Aug 2021AY 2006-07

Bench: Sh. Laliet Kumar & Dr. M. L. Meena

Section 80I

…IN THE INCOME TAX APPELLATE TRIBUNAL AMRITSAR BENCH, AMRITSAR. BEFORE SH. LALIET KUMAR, JUDICIAL MEMBER AND DR. M. L. MEENA, ACCOUNTANT MEMBER I.T.A. No. 506/Asr/2011 A.Y. 2005-06 I.T.A. No. 507/Asr/2011 A.Y. 2006-07 I.T.A. No. 508/Asr/2011 A.Y. 2007-08 I.T.A. No. 533/Asr/2011 A.Y. 2008-09 I.T.A. No. 534/Asr/2011 A.Y. 2009-10 I.T.A. No. 621/Asr/2014 A.Y. 2010-11 I.T.A. No. 27/Asr/2010 A.Y. 2006-07 DCIT, Central Circle-2 Vs. M/s MBD Printographics Pvt. Ltd. Jalandhar. MBD House Railway Road,Jalandhar. [PAN: AAACM9208R] (Appellant) (Respondent) I.T.A. No. 534/Asr/2014 Assessment Year: 2010-11 M/s MBD Printog…

ITO 12(1)(4), Mumbai vs. Crimson Interactive P.Ltd, Mumbai

In the result, appeals filed by the revenue are hereby ordered to be dismissed

ITA 752/MUM/2016[2011-12]Status: DisposedITAT Mumbai29 Jun 2018AY 2011-12

Bench: Shri Amarjit Singh, Jm & Shri G. Manjunatha, Am

For Appellant: Shri Jitendra Jain (AR)For Respondent: Shri Rajat Mittal (DR)
Section 10ASection 142(1)Section 143(1)Section 143(2)

…IN THE INCOME TAX APPELLATE TRIBUNAL“C” BENCH, MUMBAI BEFORE SHRI AMARJIT SINGH, JM AND SHRI G. MANJUNATHA, AM I.T.A. Nos.219/M/2016 & 752/M/2016 Assessment Years: 2010-11 & 2011-12 Income Tax Officer-12(1)(4) Vs. M/s. Crimson Interactive Room NO. 145A, Aayakar Pvt. Ltd. 1001, 10th Floor, Bhavan, M.K. Road, Techniplex II, Veer Churchgate, Mumbai- Savarkar Flyover, S.V. 400020. Road, Goregaon (W), Mumbai-400062. स्थायीलेखासं./जीआइआरसं./PAN/GIR No. : AACCC7445G (Appellant) .. (Respondent) Assessee by: Shri Jitendra Jain (AR) Department by: Shri Rajat Mittal (DR) Date of Hearing: 16.04.2018 Date of Pronouncement:…

ACIT Cir 6(3), Mumbai vs. Mediions Exports P.Ltd, Mumbai

In the result, the appeal is dismissed

ITA 4595/MUM/2013[2009-10]Status: DisposedITAT Mumbai25 Sept 2017AY 2009-10

Bench: Shri Mahavir Singh () & Shri N.K. Pradhan () Assessment Year: 2009-10

For Appellant: Shri Sanjeev Lalan,ARFor Respondent: Shri Suman Kumar, DR
Section 10ASection 143(3)Section 268A(2)(a)

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI MAHAVIR SINGH (JUDICIAL MEMBER) AND SHRI N.K. PRADHAN (ACCOUNTANT MEMBER) Assessment Year: 2009-10 ACIT-6(3), M/s Mediions Exports Pvt. Room No. 522, 5th Floor, Ltd.,101, Shiv Industrial Vs. AayakarBhavan, M.K. Road Estate, KBB Marg, Mumbai-400020. Chinchpokli(E), Mumbai- 400012. Revenue by : Shri Suman Kumar, DR Assessee by : Shri Sanjeev Lalan,AR Date of Hearing : 05/07/2017 Date of pronouncement: 25/09/2017 ORDER PER N.K. PRADHAN, A.M. This is an appeal filed by the Revenue. The relevant assessment year is 2009-10. The appeal is dir…