SHRI.ANTHONY MUTHU CYRIL JOSEPH,CHENNAI vs. ITO CORPORATE WARD 2(3), CHENNAI
In the result, the appeal filed by the assessee is allowed
ITA 961/CHNY/2020[2011-12]Status: DisposedITAT Chennai22 Jun 2022AY 2011-12
Bench: Shri V. Durga Rao, Hon’Ble & Shri G. Manjunatha, Hon’Bleआयकर अपील सं./Ita No.961/Chny/2020 िनधा"रण वष" /Assessment Year: 2011-12 Mr.Anthony Muthu Cyril Joseph, V. The Income Tax Officer, No.709, Sboa School, Corporate Ward-2(3), East Gate Road, Chennai. Annanagar West Extn., Chennai-600 101. [Pan: Aaapc 4525 G] (अपीलाथ"/Appellant) (""यथ"/Respondent)
For Appellant: Mr.D.Anand, AdvFor Respondent: Mr.P.Sajit Kumar, JCIT
Section 143(3)Section 148Section 234ASection 69
…आयकर अपीलीय अिधकरण, ’सी’ "यायपीठ, चे"ई। IN THE INCOME TAX APPELLATE TRIBUNAL ‘C’ BENCH: CHENNAI "ी वी. दुगा" राव, माननीय "ाियक सद" एवं "ी जी. मंजूनाथा, माननीय लेखा सद" के सम" BEFORE SHRI V. DURGA RAO, HON’BLE JUDICIAL MEMBER AND SHRI G. MANJUNATHA, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ITA No.961/Chny/2020 िनधा"रण वष" /Assessment Year: 2011-12 Mr.Anthony Muthu Cyril Joseph, v. The Income Tax Officer, No.709, SBOA School, Corporate Ward-2(3), East Gate Road, Chennai. Annanagar West Extn., Chennai-600 101. [PAN: AAAPC 4525 G] (अपीलाथ"/Appellant) (""यथ"/Respondent) अपीलाथ" क" ओर से/ Appellant by : Mr.D.Anand, A…
