Sulochana Saijan Modi v. Income Tax Officer

Cherie Tandon Saldahna, Mumbai vs. DCIT, Circle 23(1), Mumbai

…ITA No.6576/Mum/2025 (A.Υ. 2018-19) 2 "1. On the facts and under the circumstances of the case and in law, the Ld. CIT(A) erred in confirming the action of the Ld. AO in passing the Assessment Order u/s 143(3) which is bad in law. 2. a) On the facts and under the circumstances of the case and in law, the Ld. CIT(A) erred in confirming the action of the Ld. AO in considering the market value of the flat on the date of registration i.e. 28.06.2017 instead of the market value on the date of allotment i.e. 03.05.2011, thereby disregarding the fact that the true date of allotment was evidenced by the duly executed all…

Bajaj International Realty Private Limited, Mumbai vs. DCIT-1(2), Mumbai

In the result both the appeals of the parties are partly allowed for In the result both the appeals of the parties are partly allowed for the statistical purposes

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal ()

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) ITA Nos. 5321 and 5319/MUM/2025 Assessment Years: 2016-17 and 2018-19 Bajaj International Commissioner of Income- Reality Private Limited, tax (Appeals), National Vs. 106-107, Bajaj Bhawan, Faceless Appeal Centre 226, Nariman Point, (NFAC) DCIT – 1(2)1, Mumbai. Aayakar Bhawan, Mumbai – 400020. PAN NO. AAECB 3060 C Appellant Respondent : Shri Kirit Kamdar Assessee by : Shri Leyaqat Ali Aafaqui, Sr. AR. Department by : 16/12/2025 Date of Hearing Date of pronounc…

Bajaj International Realty Private Limited, Mumbai vs. DCIT, 1(2)1, Mumbai

In the result both the appeals of the parties are partly allowed for In the result both the appeals of the parties are partly allowed for the statistical purposes

Bench: Shri Om Prakash Kant () & Ms. Kavitha Rajagopal ()

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “B” MUMBAI BEFORE SHRI OM PRAKASH KANT (ACCOUNTANT MEMBER) AND MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) ITA Nos. 5321 and 5319/MUM/2025 Assessment Years: 2016-17 and 2018-19 Bajaj International Commissioner of Income- Reality Private Limited, tax (Appeals), National Vs. 106-107, Bajaj Bhawan, Faceless Appeal Centre 226, Nariman Point, (NFAC) DCIT – 1(2)1, Mumbai. Aayakar Bhawan, Mumbai – 400020. PAN NO. AAECB 3060 C Appellant Respondent : Shri Kirit Kamdar Assessee by : Shri Leyaqat Ali Aafaqui, Sr. AR. Department by : 16/12/2025 Date of Hearing Date of pronounc…

Manjula Himmatlal Jain, Mumbai vs. ITO WD-20(2)(2), Mumbai

Bench: Shri Narendra Kumar Billaiyashri Sandeep Singh Karhail

…IN THE INCOME TAX APPELLATE TRIBUNAL “D” BENCH, MUMBAI BEFORE SHRI NARENDRA KUMAR BILLAIYA, ACCOUNTANT MEMBER SHRI SANDEEP SINGH KARHAIL, JUDICIAL MEMBER ITA No.2261/MUM/2024 (Assessment Year : 2014-15) Manjulaben Himmatlal Jain, 1106, Kamal Darshan, Chivda Galli, Lalbaug, Mumbai – 400012, Appellant PAN: AADPJ7503N v/s ITO – Ward - 20(2)(2) Respondent Mumbai Assessee by : Shri Jeetender C. Lala Revenue by : Smt. Mahita Nair, Sr.DR Date of Hearing – 22/08/2024 Date of Order - 12/11/2024 ORDER PER SANDEEP SINGH KARHAIL, J.M. The present appeal has been filed by the assessee challenging the impugned order dated 29/0…

Harvinder Singh Marwah, Jogeshwari East vs. CIT(A), Delhi

Bench: SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY (Judicial Member)

…IN THE INCOME TAX APPELLATE TRIBUNAL "E” BENCH, MUMBAI SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Harvinder Singh Marwah A/301, Oberoi Splendor, JVLR, Jogeshwari East, Mumbai – 400060, Maharashtra [PAN: AAGPM9962R] …………. Appellant Vs National E-Assessment Centre, Delhi. …………. Respondent Appearance For the Appellant/Assessee : Smt. Balbir Singh Marwah For the Respondent/Department : Shri P.D.Chougule Date Conclusion of hearing : 12.08.2024 Pronouncement of order : 24.10.2024 O R D E R [ Per Rahul Chaudhary, Judicial Member: 1. The present appeal preferred by the Assessee i…

Smt Mohini Bharat Kumar Ludhani, Mumbai vs. National E-Assessment Centre. Delhi, Mumbai

…IN THE INCOME TAX APPELLATE TRIBUNAL "F" BENCH, MUMBAI SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER ITA No. 1868/MUM/2022 (Assessment Year: 2018-19) Smt. Mohini Bharat Kumar Ludhani, 13, Sahilesh CHS Ltd., Linking Road, Santacruz (West), Mumbai - 400054 [PAN: ACQPL2272F] National E-Assessment Centre, Delhi Appellant Vs Respondent Appearance For the Appellant/Assessee Shri Rahul Hakani For the Respondent/Department Shri Ujjawal Kumar Chavan Date Conclusion of hearing 21.12.2023 Pronouncement of order 31.01.2024 ORDER Per Rahul Chaudhary, Judicial Member: 1. By way of the present ap…