State of Bihar v. Kalika Kuer

5 SCC 448Reported decision2003#25146 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 341,001 Indian tax judgments — from 2011 to 2025.

Sections most often in play

Section 115JB(2)Section 14 Section 142(1)Section 143(1)Section 143(1)(a)Section 143(2)Section 143(3)Section 14A

Judgments citing State of Bihar v. Kalika Kuer

Income Tax Officer, Ward-7(2)(1), Bengaluru, Bangalore vs. M/S. Bangalore Credit Co-Operative Society Limited, Bangalore

ITA 2348/BANG/2024[2020-21]Status: DisposedITAT Bangalore30 Jun 2025AY 2020-21

Bench: Shri Waseem Ahmed & Shri Keshav Dubey

For Appellant: Sri Sandeep Chalapathy, A.RFor Respondent: Smt. Neha Sahay, D.R

Section 250

…ITA Nos.2347 & 2348/Bang/2024& CO Nos.4 & 5/Bang/2025 M/s. Bangalore Credit Co-operative Society Ltd., Bangalore IN THE INCOME TAX APPELLATE TRIBUNAL “A’’BENCH: BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos. 2347 & 2348/Bang/2024 Assessment Years : 2018-19 & 2020-21 M/s. Bangalore Credit Co-operative Society Ltd ITO #723/1, New No.37/1, 10th Main, Ward-7(2)(1) Vs. 36th Cross, Jayanagar 4th Block Bangalore Bangalore 560 011 PAN NO :AAAAB1598B APPELLANT RESPONDENT CO Nos.4 & 5/Bang/2025 Assessment Years: 2018-19 & 2020-21 M/s. Bangalore Credit Co-operativ…

Income-Tax Officer, Ward-7(2)(1), Bengaluru vs. M/S. Bangalore Credit Co-Operative Society Limited, Bengaluru

ITA 2347/BANG/2024[2018-19]Status: DisposedITAT Bangalore30 Jun 2025AY 2018-19

Bench: Shri Waseem Ahmed & Shri Keshav Dubey

For Respondent: Sri Sandeep Chalapathy, A.R

Section 250Section 80PSection 80P(2)(a)Section 80P(2)(d)

…ITA Nos.2347 & 2348/Bang/2024 & CO Nos.4 & 5/Bang/2025 M/s. Bangalore Credit Co-operative Society Ltd., Bangalore “A”BENCH: BANGALORE BEFORE SHRI WASEEM AHMED, ACCOUNTANT MEMBER AND SHRI KESHAV DUBEY, JUDICIAL MEMBER ITA Nos.2347 & 2348/Bang/2024 Assessment Years : 2018-19 & 2020-21 APPELLANT RESPONDENT M/s. Bangalore Credit Co-operative Society Ltd #723/1, New No.37/1, 10th Main, Vs.36th Cross, Jayanagar 4th Block Bangalore 560 011 PAN NO:AAAAB1598B ITO Ward-7(2)(1) Bangalore CO Nos.4 & 5/Bang/2025 Assessment Years: 2018-19 & 2020-21 APPELLANT RESPONDENT M/s. Bangalore Credit Co-operative Society Ltd #723/1,…

Commissioner of Income Tax-2 vs. Agricultural Market Committee

ITTA/153/2011HC Telangana20 Apr 2011

Bench: V.V.S.RAO,RAMESH RANGANATHAN