Commissioner of Income Tax-2, vs. Agricultural Market Committee,
ITTA/153/2011HC TelanganaHBHC01062698201120 April 2011Bench: V.V.S.RAO,RAMESH RANGANATHAN23 pages
Cases cited in this judgment(6)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- South Indian Bank Ltd. v. CIT508 citing10 SCC 153 · 2021 · SC · Read judgment
- Distributors (Baroda) (P.) Ltd. v. Union of India229 citing1 SCC 43 · 1985
- CIT v. Caroline Investment Ltd.15 citing232 ITR 7 · 1998 · HC
- 14 citing
- Commissioner of Income Tax v. National and Grindlays Bank Ltd.4 citing202 ITR 559 · 1993 · HC
- State of Bihar v. Kalika Kuer3 citing5 SCC 448 · 2003
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