SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA. 77

8 SCC 182Reported decision2002#1140 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 366,470 Indian tax judgments — from 2017 to 2021.

Also referred to as

SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA · Aravinda Kumar Karnataka · 8 SCC 182 · 2002 SCC · Supreme Court judgment · Indian tax law · cited judgment · case law

Judgments citing SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA. 77

Smt Meena Poojarthi vs. State of Karnataka

WP/51101/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Sri S Somashekara Reddy vs. State of Karnataka

WP/36610/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Rama vs. State of Karnataka

WP/27625/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Sri. Guruprasad vs. Government of Karnataka

WP/8176/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

P. D. Ponnappa vs. State of Karnataka

WP/12975/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Rajappa vs. The State of Karnataka

WP/50955/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Smt M Mamatha vs. State of Karnataka

WP/51879/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Sri M Philip vs. State of Karnataka

WP/27730/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Sri Shadakshari vs. The Assistante Executive Engineer

WP/47066/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

N Kamalasambasiva vs. The State of Karnataka

WP/7868/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

B. Krishna Reddy vs. State of Karnataka

WP/5393/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Mr Irfan Razack vs. State of Karnataka

WP/51830/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Mr D B Krishnegowda vs. Tahsildhar

WP/41715/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Smt Bhagyamma vs. The State of Karnataka

WP/23515/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Mr C V Manjunatha vs. The State of Karnataka

WP/235/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Manjappagowda vs. State of Karnataka

WP/54914/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Adarsh Developers vs. The State of Karnataka

WP/35489/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Daadys Developers and Builders vs. State of Karnataka

WP/8035/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Smt. Pushpavathi vs. The State of Karnataka

WP/52566/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

Sri. Srinivas V vs. The Tahsildar

WP/2960/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA. 77 (8 SCC 182) — Cited in 99 Judgments | BharatTax