SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA. 77

8 SCC 182Reported decision2002#1147 most cited
99

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2017 to 2021.

Also referred to as

SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA · Aravinda Kumar Karnataka · 8 SCC 182 · 2002 SCC · Supreme Court judgment · Indian tax law · cited judgment · case law

Judgments citing SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA. 77

B T KANTHARAJ vs. THE STATE OF KARNATAKA

WP/27680/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

NANJUNDAPPA vs. THE STATE OF KARNATAKA

WP/47827/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

THARIQ KHAN vs. STATE OF KARNATAKA

WP/8585/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SMT JANAKI vs. THE STATE OF KARNATAKA

WP/28215/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SMT. LAKSHMAMMA vs. THE STATE OF KARNATAKA

WP/6960/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI SHIVALINGAIAH vs. STATE OF KARNATAKA

WP/6376/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI H K BASAVEGOWDA vs. THE STATE OF KARNATAKA

WP/28214/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SMT. PRIYADARSHINI vs. THE STATE OF KARNATAKA

WP/35277/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

MOOSAVEER @ IBRAHIM SAB vs. STATE OF KARNATAKA

WP/13029/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

N SANTHOSH KUMAR vs. THE STATE OF KARNATAKA

WP/22667/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI C GOVARDHAN REDDY vs. STATE OF KARNATAKA

WP/36459/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI RAJANNA vs. STATE OF KARNATAKA

WP/18646/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SMT. MOTAMMA vs. DEPUTY COMMISSIONER

WP/25219/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

K T THIPPERUDRAPPA vs. THE STATE OF KARNATAKA

WP/50828/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI A M NARAYANASWAMY vs. THE STATE OF KARNATAKA

WP/8210/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI M B DEVAYYA vs. THE STATE OF KARNATAKA

WP/18327/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SMT UMA BALAGAVI vs. STATE OF KARNATAKA

WP/23800/2017HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

MR G PULLA REDDY vs. STATE OF KARNATAKA

WP/56168/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SMT. B.C.DHARMA vs. THE STATE OF KARNATAKA

WP/31322/2019HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

SRI SRIKANTH vs. THE PRINCIPAL SECRETARY

WP/22025/2018HC Karnataka19 Jan 2021

Bench: ARAVIND KUMAR,B.A.PATIL

…Vs. STATE OF KARNATAKA. 370 75.(2015) 3 SCC 695: JOINT COLLECTOR RANGA REDDY DISTRICT AND ANOTHER Vs. D. NARSING RAO AND OTHERS. 76.W.P.NO. 50704/2019 : SRI. ARAVINDA KUMAR Vs. THE STATE OF KARNATAKA. 77.(2002) 8 SCC 182: KAISER-I- HIND PVT. LTD. AND ANOTHER Vs.NATIONAL TEXTILE CORPN. (MAHARASHTRA NORTH) LTD. AND OTHERS. 78.(2009) 5 SCC 342: GRAND KAKATIYA SHERATION HOTEL AND TOWERS EMPLOYEES AND WORKERS UNION Vs. SRINIVASA RESORTS LIMITED AND OTHERS. 79.(2019) 8 SCC 729: RAVINDER KAUR GREWAL AND OTHERS Vs. MANJIT KAUR…

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SRI. ARAVINDA KUMAR v. THE STATE OF KARNATAKA. 77 (8 SCC 182) — Cited in 99 Judgments | BharatTax