Shri Kailashben Manharlal Chokshi v. CIT

174 Taxmann 466High Court2008#394 most cited

What is Shri Kailashben Manharlal Chokshi v. CIT authority for?

Liability cannot be fastened solely on the basis of a self-incriminating sworn statement made during a search, as such statements are not conclusive and require corroborative evidence.

225

judgments rely on this decision, according to BharatTax’s citation analysis of 366,005 Indian tax judgments — from 2015 to 2026.

Also referred to as

Kailashben Manharlal Chokshi · Chokshi v CIT · Section 132(4) · Section 153A · self-incriminating sworn statement · admission during search · conclusive evidence · corroborative evidence · addition based solely on statement · search assessment

Sections most often in play

Section 132(4)Section 143(3)Section 153A Section 132 Section 292C Section 69A Section 115BBE Section 153C

Issues it is cited on

section 153b(i)(a)section 132(8)section 132(9a)section 153(1)(a)voluntary admission section 145a valuation of shares section 65b section 65 section 158b(b)section 153(1)dumb documents

Judgments citing Shri Kailashben Manharlal Chokshi v. CIT

DCIT, Mangalore vs. E Ramesh Upadhyaya HUF, Dakshina Kannada

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 996/BANG/2012[2008 - 09]Status: DisposedITAT Bangalore26 Nov 2018

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

DCIT, Mangalore vs. E Ramesh Upadhyaya HUF, Dakshina Kannada

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 995/BANG/2012[2007 - 08]Status: DisposedITAT Bangalore26 Nov 2018

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

DCIT, Mangalore vs. E Ramesh Upadhyaya HUF, Dakshina Kannada

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 994/BANG/2012[2006 - 07]Status: DisposedITAT Bangalore26 Nov 2018

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

DCIT, Mangalore vs. E Ramesh Upadhyaya HUF, Dakshina Kannada

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 992/BANG/2012[2004 - 05]Status: DisposedITAT Bangalore26 Nov 2018

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

DCIT, Mangalore vs. E Ramesh Upadhyaya HUF, Dakshina Kannada

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 991/BANG/2012[2003 - 04]Status: DisposedITAT Bangalore26 Nov 2018

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

DCIT, Mangalore vs. E Ramesh Upadhyaya HUF, Dakshina Kannada

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 987/BANG/2012[1999-2000]Status: DisposedITAT Bangalore26 Nov 2018AY 1999-2000

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy (HUF) vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 983/BANG/2012[2008-09]Status: DisposedITAT Bangalore26 Nov 2018AY 2008-09

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy (HUF) vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 982/BANG/2012[2007-08]Status: DisposedITAT Bangalore26 Nov 2018AY 2007-08

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy (HUF) vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 981/BANG/2012[2006-07]Status: DisposedITAT Bangalore26 Nov 2018AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy (HUF) vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 980/BANG/2012[2003-04]Status: DisposedITAT Bangalore26 Nov 2018AY 2003-04

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 979/BANG/2012[2005-06]Status: DisposedITAT Bangalore26 Nov 2018AY 2005-06

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 978/BANG/2012[2004-05]Status: DisposedITAT Bangalore26 Nov 2018AY 2004-05

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 977/BANG/2012[2003-04]Status: DisposedITAT Bangalore26 Nov 2018AY 2003-04

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 976/BANG/2012[2002-03]Status: DisposedITAT Bangalore26 Nov 2018AY 2002-03

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 975/BANG/2012[2001-02]Status: DisposedITAT Bangalore26 Nov 2018AY 2001-02

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Krishna Murthy vs. DCIT

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 974/BANG/2012[2000-01]Status: DisposedITAT Bangalore26 Nov 2018AY 2000-01

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Vidyaranya (HUF), Dakshina Kannada vs. DCIT, Mangalore

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 1034/BANG/2012[2008-09]Status: DisposedITAT Bangalore26 Nov 2018AY 2008-09

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Vidyaranya (HUF), Dakshina Kannada vs. DCIT, Mangalore

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 1033/BANG/2012[2007-08]Status: DisposedITAT Bangalore26 Nov 2018AY 2007-08

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Vidyaranya (HUF), Dakshina Kannada vs. DCIT, Mangalore

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 1032/BANG/2012[2006-07]Status: DisposedITAT Bangalore26 Nov 2018AY 2006-07

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…

Sri. E. Vidyaranya (HUF), Dakshina Kannada vs. DCIT, Mangalore

In the result, appeals of the Revenue in the case of Ramesh Upadhyay in ITA Nos

ITA 1031/BANG/2012[2003-04]Status: DisposedITAT Bangalore26 Nov 2018AY 2003-04

Bench: Shri Sunil Kumar Yadav & Shri G. Manjunatha

…IN THE INCOME TAX APPELLATE TRIBUNAL “B” BENCH : BANGALORE BEFORE SHRI SUNIL KUMAR YADAV, JUDICIAL MEMBER AND SHRI G. MANJUNATHA, ACCOUNTANT MEMBER ITA Nos.987, 991, 992, 994 to 996/Bang/2012 Assessment years : 1999-2000, 2003-04, 2004-05, 2006-07, 2007-08, 2008-09 Deputy Commissioner of Vs. Shri. E. Ramesh Upadhyay, HUF, Income-Tax, ‘Gurukripa’, Kalleri, Ramakunja PO, Central Circle, Puttur. D K 574241. Mangalore. PAN : AAAHE 1267 M APPELLANT RESPONDENT C.O. Nos. APPELLANT RESPONDENT Assessment years 28/Bang/2013 Shri. E. Ramesh Upadhyay, HUF, Deputy Commissioner ‘Gurukripa’, Kalleri, Ramakunja of Income-Tax, 19…