Shree Barkha Synthetics Ltd. v. Assistant Commissioner of Income-tax

155 Taxmann 289High Court2006#4976 most cited
23

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2016 to 2026.

Sections most often in play

Section 133(6)Section 147Section 68

Judgments citing Shree Barkha Synthetics Ltd. v. Assistant Commissioner of Income-tax

ITO 3(3)(4), Mumbai vs. Harsh Dalmia, Mumbai

In the result, appeal filed by the Revenue is dismissed

ITA 7459/MUM/2016[2008-09]Status: DisposedITAT Mumbai17 Oct 2017AY 2008-09

Bench: Shri B.R. Baskaran (Am)

Section 68

…THE INCOME TAX APPELLATE TRIBUNAL “SMC” Bench, Mumbai Before Shri B.R. Baskaran (AM) I.T.A. No. 7459/Mum/2016 (Assessment Year 2008-09) ITO 3(3)(4) Shri Harsh Dalmia Vs. Room No. 672 91, Sunflower 6th Floor Cuffe Parade Aayakar Bhavan Mumbai-400005 M.K. Road PAN : ABQPD8832L Mumbai-400 020. (Appellant) (Respondent) Assessee by None Department by Ms. N. Hemlatha Date of Hearing 17.10.2017 Date of Pronouncement 17.10.2017 O R D E R The appeal filed by the Revenue is directed against the order dated 29.9.2016 passed by the learned CIT(A)-8, Mumbai and it relates to A.Y. 2008- 09. 2. None appeared on behalf o…

Sadhana Phosphates & Chemicals Ltd., New Delhi vs. Itow, New Delhi

In the result appeal filed by revenue is allowed

ITA 5066/DEL/2010[2000-01]Status: DisposedITAT Delhi11 May 2017AY 2000-01

Bench: Sh. R. K. Panda & Smt. Beena A. Pillaisadhana Phosphates & Ito A Chemical Ltd. Ward-7(2) 304, South Delhi House Vs. New Delhi 12, Zamrudpur Community Centre, Kailash Colony New Delhi Gir/Pan: Aabcs5840G (Appellant) (Respondent)

For Appellant: Sh. K. Sampath, Sr. AdvFor Respondent: Sh. N. K. Bansal, Sr.DR
Section 143(1)Section 143(2)Section 271Section 271(1)(b)Section 274Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL DELHI BENCH ‘G’, NEW DELHI BEFORE SH. R. K. PANDA, ACCOUNTANT MEMBER AND SMT. BEENA A. PILLAI, JUDICIAL MEMBER Sadhana Phosphates & ITO A Chemical Ltd. Ward-7(2) 304, South Delhi House Vs. New Delhi 12, Zamrudpur Community Centre, Kailash Colony New Delhi GIR/PAN: AABCS5840G (Appellant) (Respondent) A N D ITO Sadhana Phosphates & A Ward-7(2) Chemical Ltd. New Delhi Vs. 304, South Delhi House 12, Zamrudpur Community Centre, Kailash Colony New Delhi GIR/PAN: AABCS5840G (Appellant) (Respondent) Appellant by : Sh. K. Sampath, Sr. Adv. Sh. V. Raj Kumar, Adv. Respondent by : Sh.…

Kenhans Shares & Stock P.Ltd, Mumbai vs. DCIT 4(3), Mumbai

In the result, the appeal filed by the assessee is allowed

ITA 3940/MUM/2012[2008-09]Status: DisposedITAT Mumbai02 Sept 2016AY 2008-09

Bench: Shri B.R. Baskaran (Am)& Amit Shukla (Jm)

Section 131Section 133(6)Section 68

…IN THE INCOME TAX APPELLATE TRIBUNAL “A” Bench, Mumbai Before Shri B.R. Baskaran (AM)& Amit Shukla (JM) I.T.A. No. 3940/Mum/2012 (Assessment Year 2008-09) M/s. Kenhans Shares & DCIT 4(3) Stock Pvt. Ltd. Vs. Mumbai. 205, CITI Centre, 2nd Floor S.V. Road, Goregaon (West) Mumbai-40 0062. (Appellant) (Respondent) PAN No.AADCK1171C Assessee by Shri Tarun Ghia Department by Shri Sachchidanand Dube Date of Hearing 4.8.2016 Date of Pronouncement 2.9.2016 O R D E R Per B.R. Baskaran (AM) :- The assessee has filed this appeal challenging the order dated 12.12.2011 passed by Ld CIT(A)-8, Mumbai for assessment year…