Shree Barkha Synthetics Ltd. v. Assistant Commissioner of Income-tax

155 Taxmann 289High Court2006#4976 most cited
23

judgments rely on this decision, according to BharatTax’s citation analysis of 366,314 Indian tax judgments — from 2016 to 2026.

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Judgments citing Shree Barkha Synthetics Ltd. v. Assistant Commissioner of Income-tax

Shree Barkha Synthetics Ltd. v. Assistant Commissioner of Income-tax (155 Taxmann 289) — Cited in 23 Judgments | BharatTax