Science Corp. India (P) Ltd. v. DCIT

163 Taxmann.com 693Reported decision#2028 most cited

What is Science Corp. India (P) Ltd. v. DCIT authority for?

An order dismissing all grounds of appeal based on a single issue, in violation of Section 250(6), is an unlawful adjudication and renders the order irregular, making it a fit case for remand.

56

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2025 to 2025.

Also referred to as

Science Corp. India (P) Ltd. v. DCIT · Section 250(6) · lawful adjudication · irregular order · remand · grounds of appeal · single issue

Sections most often in play

Section 133(6)Section 201Section 201(1A)Section 37(1)Section 144Section 192Section 250Section 44AA

Issues it is cited on

section 264asection 44aasection 264section 192section 251(1)section 251(1)(a)section 17assessee in defaultsection 201(1)section 251section 44absection 201

Judgments citing Science Corp. India (P) Ltd. v. DCIT

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN- Jbps02076E), Raigarh

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 282/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN- Jbps03398D), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 281/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coal Fields Ltd. (TAN- Jbps02667A), Kusmunda

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 280/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. Secl, O/O Chief General Manager (TAN- Jbps02072A), Raigarh

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 279/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coal Fields (TAN - Jbps00359C), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 278/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN- Jbps00358B), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 277/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited - Bhatgaon Area Branch (TAN- Bpls04886A), Surguja

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 276/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO(TDS), Bilaspur vs. Secl, Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 275/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 223/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 222/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 221/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 220/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. ITO(TDS), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 219/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. ITO(TDS), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 218/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. ITO(TDS), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 217/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. ITO(TDS), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 216/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 215/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 214/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. DCIT(TDS), Raipur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 213/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

South Eastern Coalfields Limited, Bilaspur vs. ITO(TDS), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 212/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…