Science Corp. India (P) Ltd. v. DCIT

163 Taxmann.com 693Reported decision#2028 most cited

What is Science Corp. India (P) Ltd. v. DCIT authority for?

An order dismissing all grounds of appeal based on a single issue, in violation of Section 250(6), is an unlawful adjudication and renders the order irregular, making it a fit case for remand.

56

judgments rely on this decision, according to BharatTax’s citation analysis of 366,315 Indian tax judgments — from 2025 to 2025.

Also referred to as

Science Corp. India (P) Ltd. v. DCIT · Section 250(6) · lawful adjudication · irregular order · remand · grounds of appeal · single issue

Sections most often in play

Section 133(6)Section 201Section 201(1A)Section 37(1)Section 144Section 192Section 250Section 44AA

Issues it is cited on

section 264asection 44aasection 264section 192section 251(1)section 251(1)(a)section 17assessee in defaultsection 201(1)section 251section 44absection 201

Judgments citing Science Corp. India (P) Ltd. v. DCIT

Sonali Mahendra Naik Gaunekar, Panaji vs. Income Tax Officer, Ward - 1(1), Panaji

The appeal of the assessee is partly allowed for statistical purpose

ITA 313/PAN/2025[2016-17]Status: DisposedITAT Panaji28 Oct 2025AY 2016-17

Bench: Hon’Ble Shri Pavan Kumar Gadale & Shri G. D. Padmahshali

For Appellant: Mr Rahul Sarda [‘Ld. AR’]For Respondent: Mr Renga Rajan [‘Ld. DR’]
Section 147Section 148Section 250Section 253(1)Section 263Section 50C

…IN THE INCOME TAX APPELLATE TRIBUNAL, PANAJI BENCH, GOA BEFORE HON’BLE SHRI PAVAN KUMAR GADALE, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER ITA No: 313/PAN/2025 Assessment Year : 2016-17 Sonali Mahendra Naik Gaunekar Shivoham, Ribeiro Enclave, Behind ITI, Altinho, Panaji, Goa. PAN : AEXPG6959D . . . . . . . Appellant V/s The Income Tax Officer, Ward-1(1), Panaji, Goa . . . . . . . Respondent Appearances Assessee by: Mr Rahul Sarda [‘Ld. AR’] Revenue by: Mr Renga Rajan [‘Ld. DR’] Date of conclusive Hearing: 27/10/2025 Date of Pronouncement : 28/10/2025 ORDER PER G. D. PADMAHSHALI; This appeal…

ITO(TDS), Bilaspur vs. Secl, Bilaspur, Secl Hasdeo Area

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 301/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO(TDS), Bilaspur vs. Secl, Bilaspur, West Jhaggrakhand

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 300/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO(TDS), Bilaspur vs. Secl, Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 299/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO(TDS), Bilaspur vs. Secl, Bilaspur, West Jkd Colliery

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 298/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO(TDS), Bilaspur vs. Secl, Bilaspur, Gharghoda

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 297/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO (TDS), Bilaspur vs. Secl, Bilaspur, Mines Rescue Stations

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 296/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO (TDS), Bilaspur vs. Secl, Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 295/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO (TDS), Bilaspur vs. Secl, Bilaspur, Jkd, Sub Area, West Jkd

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 294/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO (TDS), Bilaspur vs. Secl, Bilaspur, Hasdeo Haldibadi

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 293/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

ITO(TDS), Bilaspur vs. Secl, Bilaspur, West Jkd Colliery

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 292/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN- Jbps00355F), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 291/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN-Bpls04617E), Surguja

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 290/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN- Jbps13157E), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 289/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. Secl Central Stores (TAN- Jbps03090D), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 288/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coal Fields Limited (TAN- Bpls04875D), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 287/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. Secl (TAN- Bpls04697A), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 286/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. Secl-Hasdeo Area Haldibadi Colliery (TAN- Jbps06999G), Bilaspur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 285/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. South Eastern Coalfields Limited (TAN- Jbps03804D), Anuppur

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 284/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…

Deputy Commissioner of Income Tax (TDS), Raipur vs. Secl, Kusmunda Area (TAN- Jbps02656D), Korba

Appeals stands PARTLY ALLOWED FOR STATISTICAL PURPOSES in aforestated terms

ITA 283/RPR/2025[2017-18]Status: DisposedITAT Raipur19 Sept 2025AY 2017-18

Bench: Hon’Ble Shri Partha Sarathi Chaudhury & Shri G. D. Padmahshali

…IN THE INCOME TAX APPELLATE TRIBUNAL, RAIPUR BENCH, RAIPUR BEFORE HON’BLE SHRI PARTHA SARATHI CHAUDHURY, JUDICIAL MEMBER AND SHRI G. D. PADMAHSHALI, ACCOUNTANT MEMBER Sr ITA No. Asstt Yr TAN Appellant Respondent 1 ITA 275/RPR/2025 2017-18 JBPS07664G ITO (TDS), Bilaspur SECL, Bilaspur 2 ITA 276/RPR/2025 2017-18 BPLS04886A DCIT (TDS), Raipur SECL, Bhatagaon Area Branch 3 ITA 277/RPR/2025 2017-18 JBPS00358B DCIT (TDS), Raipur SECL, Korba 4 ITA 278/RPR/2025 2017-18 JBPS00359C DCIT (TDS), Raipur SECL, Bilaspur 5 ITA 279/RPR/2025 2017-18 JBPS02072A DCIT (TDS), Raipur SECL, Raigarh 6 ITA 280/RPR/2025 2017-18 JBPS02667A…