Satbarg Singh v. Income-tax Officer, Ward- 2 (3), Chandigarh

61 Taxmann.com 46Income Tax Appellate Tribunal2015#18206 most cited

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2024 to 2024.

Sections most often in play

Section 1961 Section 144 Section 249(3)Section 10 Section 143(1) of the I.T. Act Section 147 Section 148 Section 24(b)

Issues it is cited on

section 249(3)section 249 delay in filing appeal section 24 income-tax officer reasonable cause condonation of delay section 250 person india document

Judgments citing Satbarg Singh v. Income-tax Officer, Ward- 2 (3), Chandigarh

ALLAHABAD BANK NOW INDIAN BANK,PANCHKULA vs. DEPUTY COMMISSIONER OF INCOME TAX (TDS CIRCLE), PANCHKULA

In the result, the appellant's appeal is DISMISSED

ITA 292/CHANDI/2024[2015-16]Status: DisposedITAT Chandigarh16 Dec 2024AY 2015-16

Bench: Shri Vikram Singh Yadav & Shri Paresh M. Joshiआयकर अपील सं./ Ita No. 292/Chd/2024 "नधा"रण वष" / Assessment Year: 2015-16 Allahabad Bank, Vs. The Dcit बनाम (Tds Circle), Now Indian Bank Panchkula Sco 12A, Sector 11, Panchkula "थायी लेखा सं./Pan No: Rtka02368C अपीलाथ"/ Assessee ""यथ"/ Repsondent ( Physical Hearing ) "नधा"रती क" ओर से/Assessee By : Shri U.S. Aggarwal, Advocate & Shri Manuj Bansal, Ca राज"व क" ओर से/ Revenue By : Shri Shakti Singh, Jcit Sr. Dr सुनवाई क" तार"ख/Date Of Hearing : 19.11.2024 उदघोषणा क" तार"ख/Date Of Pronouncement : 16.12.2024 आदेश/Order

For Appellant: Shri U.S. Aggarwal, Advocate &For Respondent: Shri Shakti Singh, JCIT Sr. DR

Section 201Section 246ASection 249(3)Section 250Section 253

…आयकर अपील"य अ"धकरण,च"डीगढ़ "यायपीठ, च"डीगढ़ IN THE INCOME TAX APPELLATE TRIBUNAL CHANDIGARH BENCH, ‘A’, CHANDIGARH BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER & SHRI PARESH M. JOSHI, JUDICIAL MEMBER आयकर अपील सं./ ITA No. 292/CHD/2024 "नधा"रण वष" / Assessment Year: 2015-16 Allahabad Bank, Vs. The DCIT बनाम (TDS Circle), Now Indian Bank Panchkula SCO 12A, Sector 11, Panchkula "थायी लेखा सं./PAN No: RTKA02368C अपीलाथ"/ ASSESSEE ""यथ"/ REPSONDENT ( Physical Hearing ) "नधा"रती क" ओर से/Assessee by : Shri U.S. Aggarwal, Advocate & Shri Manuj Bansal, CA राज"व क" ओर से/ Revenue by : Shri Shakti Singh, JCIT Sr.…

STAR DEVELOPERS,JAIPUR vs. ITO WARD - 1(4), JAIPUR, JAIPUR

In the result, the appeal of the assesee is allowed for statistical purposes

ITA 1138/JPR/2024[2022-23]Status: DisposedITAT Jaipur09 Dec 2024AY 2022-23

Bench: DR. S. SEETHALAKSHMI (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri R.S. Poonia, CAFor Respondent: Shri Gautam Singh Choudhary Addl.CIT

Section 143(1)Section 249(3)Section 250

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Mk0 ,l- lhrky{eh]U;kf;d lnL; ,oa Jh jkBksM deys'k t;UrHkkbZ] ys[kk lnL; ds le{k BEFORE: DR. S. SEETHALAKSHMI, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA No. 1138/JPR/2024 fu/kZkj.k o"kZ@Assessment Year : 2022-23 M/s.Star Developers cuke ITO, Vs. Ward 1 (4) Unnati Tower, Central Spine, Vidhyadhar Nagar, Jaipur 302 039 Jaipur LFkk;hys[kk la-@thvkbZvkj la-@PAN/GIR No.: ADOFS 4937 K vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksjls@Assesseeby : Shri R.S. Poonia, CA Shri Rajat Choudh…

PURNIMA SHETTY,UNITED ARAB EMIRATES vs. INCOME-TAX OFFICER - 26(2)(4), MUMBAI, MUMBAI

In the result, the appeal filed by the assessee is allowed for statistical purpose

ITA 3435/MUM/2024[2013-2014]Status: DisposedITAT Mumbai19 Sept 2024AY 2013-2014

Bench: Shri Om Prakash Kant & Shri Raj Kumr Chauhan

Section 144Section 147

…1 Purnima Shetty IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “C”, MUMBAI BEFORE SHRI OM PRAKASH KANT, ACCOUNTANT MEMBER AND SHRI RAJ KUMR CHAUHAN, JUDICIAL MEMBER I.T.A No.3435/Mum/2024 (Assessment Year : 2013-14) Purnima Shetty, United Arab Emirates vs Income-tax Officer-26(2)(4) 605, 6th Floor, Tower 1, Burj Room No.318, 3rd Floor, Kautilya Residences, Downtown, Dubai Bhavan, C-41 to C-43, G-Block United Arab Emirates BKC, Bandra (East), Mumbai-400 PAN : CJKPS4471G 051 Assessee Represented by ShriSanjay Muthe Department represented by Shri Suresh Gaikwad, (Sr.DR.) Date of hearing 14/08/2024 Date of Pr…

SH. JAGTAR SINGH,ALWAR vs. ACIT, CIRCLE-1, ALWAR, ALWAR

In the result, the appeal filed by the assessee is allowed

ITA 994/JPR/2024[2011-12]Status: DisposedITAT Jaipur09 Sept 2024AY 2011-12

Bench: SHRI SANDEEP GOSAIN (Judicial Member), SHRI RATHOD KAMLESH JAYANTBHAI (Accountant Member)

For Appellant: Shri P. C. Parwal (C.A.)For Respondent: Smt. Monisha Choudhary (Addl. CIT)

Section 10Section 142(1)Section 144Section 148Section 24Section 249(3)Section 24BSection 80C

…आयकर अपीलीय अधिकरण] जयपुर न्यायपीठ] जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR Jh lanhi xkslkbZ] U;kf;d lnL; ,oa Jh jkBkSM+ deys'k t;arHkkbZ] ys[kk lnL; ds le{k BEFORE: SHRI SANDEEP GOSAIN, JM & SHRI RATHOD KAMLESH JAYANTBHAI, AM vk;dj vihy la-@ITA. No. 994/JPR/2024 fu/kZkj.k o"kZ@Assessment Years : 2011-12 Sh. Jagtar Singh cuke The ACIT, 2 GA 16, Pratap Nagar, Manu Vs. Circle-1, Alwar. Marg Boar, Alwar. LFkk;h ys[kk la-@thvkbZvkj la-@PAN/GIR No.: AFCPS1323R vihykFkhZ@Appellant izR;FkhZ@Respondent fu/kZkfjrh dh vksj ls@ Assessee by : Shri P. C. Parwal (C.A.) jktLo dh vksj ls@ Revenu…

TANUJ JAIN,JAIPUR vs. ITO WD-7(2),JPR, JAIPUR

ITA 305/JPR/2024[2008-09]Status: DisposedITAT Jaipur05 Jun 2024AY 2008-09

For Appellant: Shri Mahendra Gargieya, Adv &For Respondent: Mrs. Monisha Choudhary, Addl. CIT-DR

Section 143(3)Section 234ASection 249(3)Section 250Section 80E

…आयकर अपीलीय अधिकरण, जयपुर न्यायपीठ, जयपुर IN THE INCOME TAX APPELLATE TRIBUNAL, JAIPUR BENCHES,”SMC” JAIPUR श्री संदीप गोसाई, न्यायिक सदस्य के समक्ष BEFORE: Hon'ble SHRI SANDEEP GOSAIN, JUDICIAL MEMBER आयकर अपील सं./ITA No. 305/JP/2024 निर्धारण वर्ष / Assessment Year : 2008-09 Shri Tanuj Jain 12-A, Near Information Centre Ram Singh Road, Jaipur – 302 0011 स्थायी लेखा सं. / जीआईआर सं./PAN/GIR No.: ADJPJ 5618 H अपीलार्थी / Appellant बनाम Vs. The ITO Ward- 7(2) Jaipur प्रत्यर्थी / Respondent निर्धारिती की ओर से / Assessee by : Shri Mahendra Gargieya, Adv & Shri Devang Gargieya, Adv. राजस्व की ओर से / Revenue by: Mrs…