Ram Charan & Ors. v. The New India Assurance Co. Ltd. & Ors.

2022 SCC OnLine DEL 5146Reported decision2022#23638 most cited
3

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2016 to 2024.

Judgments citing Ram Charan & Ors. v. The New India Assurance Co. Ltd. & Ors.

THE PR. COMMISSIONER OF INCOME TAX -3 vs. DIVINE DEVELOPWELL PVT. LTD.

The Appeals stand disposed of along with the pending Application(s),

ITA/110/2018HC Delhi02 May 2024

Bench: HON'BLE MR. JUSTICE YASHWANT VARMA,HON'BLE MR. JUSTICE PURUSHAINDRA KUMAR KAURAV

Section 17Section 173

…MAC.APP. 479/2016 & MAC.APP. 110/2018 Page 1 of 13 $~27 & 28 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 28th November,2024 + MAC.APP. 479/2016 UNITED INDIA INSURANCE CO LTD DRO-II, Crore-III, 1st Floor, Scope Minar, District Centre, Laxmi Nagar, Delhi .....Appellant Through: Mr. Pankaj Sethi, Advocate. versus 1. NISHA YADAV W/o Late Shri Satypal Singh…

MS RATAN MANDIR vs. DEPUTY COMMISSIONER OF INCOME TAX

The Appeals stand disposed of along with the pending Application(s),

ITA/110/2018HC Rajasthan04 Aug 2023

Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR

Section 17Section 173

…MAC.APP. 479/2016 & MAC.APP. 110/2018 Page 1 of 13 $~27 & 28 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 28th November,2024 + MAC.APP. 479/2016 UNITED INDIA INSURANCE CO LTD DRO-II, Crore-III, 1st Floor, Scope Minar, District Centre, Laxmi Nagar, Delhi .....Appellant Through: Mr. Pankaj Sethi, Advocate. versus 1. NISHA YADAV W/o Late Shri Satypal Singh…

PR. COMMISSIONER FO I.TAX-DELHI-2 vs. M/S BHARAT SANCHAR NIGAM LTD

The Appeals stand disposed of along with the pending Application(s),

ITA/479/2016HC Delhi01 Aug 2016

Bench: HON'BLE DR. JUSTICE S.MURALIDHAR,HON'BLE MR. JUSTICE NAJMI WAZIRI

Section 17Section 173

…MAC.APP. 479/2016 & MAC.APP. 110/2018 Page 1 of 13 $~27 & 28 * IN THE HIGH COURT OF DELHI AT NEW DELHI % Date of decision: 28th November,2024 + MAC.APP. 479/2016 UNITED INDIA INSURANCE CO LTD DRO-II, Crore-III, 1st Floor, Scope Minar, District Centre, Laxmi Nagar, Delhi .....Appellant Through: Mr. Pankaj Sethi, Advocate. versus 1. NISHA YADAV W/o Late Shri Satypal Singh…

Ram Charan & Ors. v. The New India Assurance Co. Ltd. & Ors. (2022 SCC OnLine DEL 5146) — Cited in 3 Judgments | BharatTax