MS RATAN MANDIR vs. DEPUTY COMMISSIONER OF INCOME TAX
ITA/110/2018HC RajasthanRJHC02036860201804 August 2023Bench: MANINDRA MOHAN SHRIVASTAVA,PRAVEER BHATNAGAR13 pages
Cases cited in this judgment(4)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- National Insurance Co. Ltd. v. Pranay Sethi152 citing16 SCC 680 · 2017
- Shyamwati Sharma v. Karam Singh7 citing12 SCC 378 · 2010
- Oriental Insurance Company v. Jashuben and Ors.5 citing4 SCC 162 · 2008
- Ram Charan & Ors. v. The New India Assurance Co. Ltd. & Ors.3 citing2022 SCC OnLine DEL 5146 · 2022
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