Rakesh Janghu v. CPC, Bangalore

136 Taxmann.com 154High Court2022#1658 most cited

What is Rakesh Janghu v. CPC, Bangalore authority for?

Amendments made by the Finance Act, 2021 to Section 36(1)(va) and Section 43B of the Income Tax Act are prospective.

68

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2022 to 2024.

Also referred to as

Rakesh Janghu v. CPC · Bangalore · Section 36(1)(va) · Section 43B · Finance Act 2021 amendments · prospective · deduction for employee contributions · due date

Issues it is cited on

section 36(1)(va)section 36(1)section 143(1)section 143section 14

Judgments citing Rakesh Janghu v. CPC, Bangalore

M/S. Forms, Nagpur vs. Deputy Commissioner of Income Tax, CPC, Bangaluru

In the result, the aforesaid appeals of the assessee are allowed

ITA 20/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S R K Warehousing and Leasing, Nagpur vs. Deputy Commissioner of Income Tax, Banglore

In the result, the aforesaid appeals of the assessee are allowed

ITA 18/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Pawansut Travels Pvt. Ltd, Nagpur vs. Assistant Director of Income Tax, CPC, Banglore

In the result, the aforesaid appeals of the assessee are allowed

ITA 17/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Sadhna Sahakari Bank Ltd., Nagpur vs. Deputy Commissioner of Income Tax, Circle-2, Nagpur

In the result, the aforesaid appeals of the assessee are allowed

ITA 16/NAG/2022[2017-18]Status: DisposedITAT Nagpur26 Apr 2022AY 2017-18

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Shanti Arms Tech Pvt Ltd, Nagpur vs. Dy. Commissioner of Income Tax, Bengaluru

In the result, the aforesaid appeals of the assessee are allowed

ITA 15/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Durgesh Industrial Security Pvt. Ltd, Chandrapur vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 13/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Shamlax Metachem Pvt. Ltd, Nagpur vs. Deputy Commissioner of Income Tax, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 99/NAG/2021[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Jaika Vehicle Trade Private Limited, Nagpur vs. The Dy. Commissioner of Income Tax, Centralized Processing Centre

In the result, the aforesaid appeals of the assessee are allowed

ITA 90/NAG/2021[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S. Dhandhania Infotech, Nagpur vs. Assistant Director of Income Tax, CPC, Bengaluru

In the result, the aforesaid appeals of the assessee are allowed

ITA 84/NAG/2021[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Neelam Rakesh Singh, Nagpur vs. Deputy Commissioner of Income Tax, CPC, Banlore

In the result, the aforesaid appeals of the assessee are allowed

ITA 194/NAG/2021[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Ankur Seeds Pvt. Ltd., Nagpur vs. Director of Income Tax (CPC), Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 182/NAG/2021[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Barbate Automotive India Pvt. Ltd., Nagpur vs. Assistant Directore of Income Tax, Cpf, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 181/NAG/2021[2019-2020]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-2020

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Chawla Saree Depot, Nagpur vs. Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 179/NAG/2021[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S. Truform Engineerss, Nagpur vs. Assistant Commissioner of Income Tax, Banglore

In the result, the aforesaid appeals of the assessee are allowed

ITA 178/NAG/2021[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Sudarshan Motors, Nagpur vs. Assistant Commissioner of Income Tax, Nagpur

In the result, the aforesaid appeals of the assessee are allowed

ITA 177/NAG/2021[2017-18]Status: DisposedITAT Nagpur26 Apr 2022AY 2017-18

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Artikaur Rajendra Singh Juni L/H Rajendra Singh Juni, Nagpur vs. Assistant Director of Income Tax, CPC, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 173/NAG/2021[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Ankit Pulp & Boards Private Limited, Nagpur vs. Assistant Director of Income Tax, CPC, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 172/NAG/2021[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Ama Extrusions Pvt. Ltd, Nagpur vs. The Deputy Commissioner of Income Tax, CPC, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 168/NAG/2021[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Stellar Refractories Pvt. Ltd, Nagpur vs. The Assistant Director of Income Tax, CPC, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 165/NAG/2021[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

Ramasarye Yadeo, Nagpur vs. Assistant Director of Income Tax, Bangalore

In the result, the aforesaid appeals of the assessee are allowed

ITA 164/NAG/2021[2019-2020]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-2020

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…