Rakesh Janghu v. CPC, Bangalore

136 Taxmann.com 154High Court2022#1659 most cited

What is Rakesh Janghu v. CPC, Bangalore authority for?

Amendments made by the Finance Act, 2021 to Section 36(1)(va) and Section 43B of the Income Tax Act are prospective.

68

judgments rely on this decision, according to BharatTax’s citation analysis of 292,668 Indian tax judgments — from 2022 to 2024.

Also referred to as

Rakesh Janghu v. CPC · Bangalore · Section 36(1)(va) · Section 43B · Finance Act 2021 amendments · prospective · deduction for employee contributions · due date

Issues it is cited on

section 36(1)(va)section 36(1)section 143(1)section 143section 14

Judgments citing Rakesh Janghu v. CPC, Bangalore

SHREEOMSINGH BHAGWANSINGH RAWAT,VADODARA vs. THE ADIT, CPC, BENGALURU PRESENT JURIDICTION THE DY.CIT CIRCLE-1(1)(1), VADODARA

In the result, the appeal of the assessee is dismissed

ITA 514/AHD/2023[2020-21]Status: DisposedITAT Ahmedabad14 Feb 2024AY 2020-21

Bench: Ms. Suchitra Kamble & Shri Waseem Ahmedassessment Year : 2020-21 Shreeomsingh Bhagwansingh The Dy.Cit Rawat Vs Circle-1(1)(1) 905/6, Gidc Makarpura Vadodara Vadodara 390 010 Pan: Aampr 5475 L अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee By : Shri Parimalsinh B.Parmar, Ar Revenue By : Ms.Saumya Pandey Jain, Sr.Dr सुनवाई क" तार"ख/Date Of Hearing : 07/02/2024 घोषणा क" तार"ख /Date Of Pronouncement: 14/02/2024 आदेश/O R D E R Per Ms.Suchitra Kamblethis Appeal Is Filed By The Assessee Against The Order Dated 25/04/2023 Passed By The Commissioner Of Income-Tax (Appeals), National Faceless Appeal Centre (Nfac), Delhi [Hereinafter Referred To As “Cit(A)” In Short] For Assessment Year 2020-21. 2. Grounds Of Appeal Are As Under:

For Appellant: Shri Parimalsinh B.Parmar, ARFor Respondent: Ms.Saumya Pandey Jain, Sr.DR
Section 143(1)Section 234BSection 36(1)(va)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ ‘ए’, अहमदाबाद अहमदाबाद । आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ अहमदाबाद अहमदाबाद IN THE INCOME TAX APPELLATE TRIBUNAL “ A ” BENCH, AHMEDABAD ] ] BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI WASEEM AHMED, ACCOUNTANT MEMBER Assessment Year : 2020-21 Shreeomsingh Bhagwansingh The dy.CIT Rawat Vs Circle-1(1)(1) 905/6, GIDC Makarpura Vadodara Vadodara 390 010 PAN: AAMPR 5475 L अपीलाथ"/ (Appellant) "" यथ"/ (Respondent) Assessee by : Shri Parimalsinh B.Parmar, AR Revenue by : Ms.Saumya Pandey Jain, Sr.DR…

JAKSONS AGENCIES,CUTTACK vs. ITO, WARD-2(3), CUTTACK

In the result, appeal of the assessee is allowed

ITA 141/CTK/2021[2016-17]Status: HeardITAT Cuttack11 Jul 2022AY 2016-17
Section 2Section 28Section 36(1)(va)Section 43B

…आयकर अपीऱीय अधिकरण, कटक न्यायपीठ,कटक IN THE INCOME TAX APPELLATE TRIBUNAL CUTTACK BENCH CUTTACK श्री जाजज माथन, न्याययक सदस्य एवं श्री अरुण खोड़पऩया ऱेखा सदस्य के समक्ष । BEFORE SHRI GEORGE MATHAN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER Jaksons Agencies, Pratap Nagari, Cuttack-753011 PAN No.AACFJ 6961 B …………….. Assessee Versus ITO, Ward-2(3), Cuttack ………………Revenue Shri Mahavir Prasad Mundhra, & Mr. Amit Kumar Sharma, FCAs for the assessee Shri S.C.Mohanty. Sr.DR for the Revenue Date of Hearing : 11/07/2022 Date of Pronouncement : 11/07/2022 आदेश / O R D E R Per Bench : This is an appeal filed b…

RAMESH NARAYAN SHETTY,MUMBAI vs. DCIT, CPC, CPC, BANGALORE

In the result, all the three appeals are allowed

ITA 80/MUM/2022[2018-19]Status: DisposedITAT Mumbai12 May 2022AY 2018-19

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: NoneFor Respondent: Shri R A Dhyani, DR
Section 143(1)Section 143(1)(a)Section 143(3)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 79/Mum/2022 (Assessment Year 2017-18) The Dy. Commissioner of Income-tax, Ramesh Narayan Shetty Central Processing Centre Prop: Geeta Caterers 407, Natasha Vs. Bangalore, Tower, Juhu Versova Link Road, PIN-560100 Mumbai-400 061 (Appellant) (Respondent) PAN No. AAEPS2794R Assessee by : None Revenue by : Shri R A Dhyani, DR Date of hearing: 06.05.2022 Date of pronouncement : 12.05.2022 O R D E R PER PRASHANT MAHARISHI, AM: 01. Assessee has filed ITA No. 79/Mum/2022 for Assessment…

RAMESH NARAYAN SHETTY,MUMBAI vs. DCIT, CPC, CPC, BANGALORE

In the result, all the three appeals are allowed

ITA 79/MUM/2022[2017-18]Status: DisposedITAT Mumbai12 May 2022AY 2017-18

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: NoneFor Respondent: Shri R A Dhyani, DR
Section 143(1)Section 143(1)(a)Section 143(3)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 79/Mum/2022 (Assessment Year 2017-18) The Dy. Commissioner of Income-tax, Ramesh Narayan Shetty Central Processing Centre Prop: Geeta Caterers 407, Natasha Vs. Bangalore, Tower, Juhu Versova Link Road, PIN-560100 Mumbai-400 061 (Appellant) (Respondent) PAN No. AAEPS2794R Assessee by : None Revenue by : Shri R A Dhyani, DR Date of hearing: 06.05.2022 Date of pronouncement : 12.05.2022 O R D E R PER PRASHANT MAHARISHI, AM: 01. Assessee has filed ITA No. 79/Mum/2022 for Assessment…

RAMESH N. SHETTY,MUMBAI vs. DCIT, CPC, CPC, BANGALORE

In the result, all the three appeals are allowed

ITA 2008/MUM/2021[2019-20]Status: DisposedITAT Mumbai12 May 2022AY 2019-20

Bench: Shri Prashant Maharishi, Am & Shri Pavan Kumar Gadale, Jm

For Appellant: NoneFor Respondent: Shri R A Dhyani, DR
Section 143(1)Section 143(1)(a)Section 143(3)Section 36(1)(va)Section 43B

…IN THE INCOME TAX APPELLATE TRIBUNAL “SMC” BENCH, MUMBAI BEFORE SHRI PRASHANT MAHARISHI, AM AND SHRI PAVAN KUMAR GADALE, JM ITA No. 79/Mum/2022 (Assessment Year 2017-18) The Dy. Commissioner of Income-tax, Ramesh Narayan Shetty Central Processing Centre Prop: Geeta Caterers 407, Natasha Vs. Bangalore, Tower, Juhu Versova Link Road, PIN-560100 Mumbai-400 061 (Appellant) (Respondent) PAN No. AAEPS2794R Assessee by : None Revenue by : Shri R A Dhyani, DR Date of hearing: 06.05.2022 Date of pronouncement : 12.05.2022 O R D E R PER PRASHANT MAHARISHI, AM: 01. Assessee has filed ITA No. 79/Mum/2022 for Assessment…

M/S. SUDARSHAN MOTORS,NAGPUR vs. ASSISTANT DIRECTOR OF INCOME TAX, CPC, BANGALURU

In the result, the aforesaid appeals of the assessee are allowed

ITA 8/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S. TRUFORM ENGINEERS,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGALORE

In the result, the aforesaid appeals of the assessee are allowed

ITA 6/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

WAGHMARE FOOD PRODUCTS PVT.LTD.,56, OLD BAGADGANJ , NAGPUR 440008 (MH) vs. CENTRAL PROCESSING CENTRE, BENGALURU, 1ST FLOOR, PRESTIGE ALPHA, 48/1, 48/2, HOSUR ROAD, UTTARAHALLI HOBLI, BENGALURU, KARNATAKA 560100

In the result, the aforesaid appeals of the assessee are allowed

ITA 52/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

WAGHMARE FOOD PRODUCTS PVT. LTD,NAGPUR vs. ASSISTANT COMMISSIONER OF INCOME TAX, BANGALORE

In the result, the aforesaid appeals of the assessee are allowed

ITA 51/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

CENTRAL DETECTIVE AND SECURITY SERVICES ,PLOT NO.8, JAIL ROAD, RAHATE COLONY, NAGPUR 440001 vs. INCOME TAX OFFICER , WARD1(3), ITO WARD 1(3) NAGPUR, MECL BUILDING, DR BABASAHEB AMBEDKAR BHAWAN SEMINARY HILLS NAGPUR, MAHARASHTRA-440006

In the result, the aforesaid appeals of the assessee are allowed

ITA 50/NAG/2022[2017-18]Status: DisposedITAT Nagpur26 Apr 2022AY 2017-18

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

MALANI COMBINES,AKOLA vs. ASSISTANT COMMISSIONER OF INCOME TAX, AKOLA

In the result, the aforesaid appeals of the assessee are allowed

ITA 49/NAG/2022[2015-16]Status: DisposedITAT Nagpur26 Apr 2022AY 2015-16

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

GREAT SHERLOCK EFMS PVT.LTD.,3, SUYOG, RING ROAD, TRIMURTI NAGAR, NAGPUR 440022 vs. CENTRAL PROCESSING CENTRE, BENGALURU, 1ST FLOOR, PRESTIGE ALPHA, 48/1, 48/2, HOSUR ROAD, UTTARAHALLI HOBLI, BENGALURU, KARNATAKA 560100

In the result, the aforesaid appeals of the assessee are allowed

ITA 46/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S. CEINSYS TECH LIMITED,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CPC, BENGALURU

In the result, the aforesaid appeals of the assessee are allowed

ITA 43/NAG/2022[2017-18]Status: DisposedITAT Nagpur26 Apr 2022AY 2017-18

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

KAMLESH SINGH THAKUR,NAGPUR vs. ITO, NAGPUR

In the result, the aforesaid appeals of the assessee are allowed

ITA 41/NAG/2022[2019-2020]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-2020

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

INTEGRITY CONSTRUCTION PVT. LTD.,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

In the result, the aforesaid appeals of the assessee are allowed

ITA 32/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

SUPRIYA PACKAGING PVT LTD,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, BANGALORE

In the result, the aforesaid appeals of the assessee are allowed

ITA 30/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S AKAY UDYOG,NAGPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, BENGALURU

In the result, the aforesaid appeals of the assessee are allowed

ITA 27/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

SUPRIYA PACKAGING PVT LTD,NAGPUR vs. ASST. DIRECTOR OF INCOME TAX, CPC, NAGPUR

In the result, the aforesaid appeals of the assessee are allowed

ITA 25/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S. KABRA ENGINEERING,CHANDRAPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE

In the result, the aforesaid appeals of the assessee are allowed

ITA 23/NAG/2022[2019-20]Status: DisposedITAT Nagpur26 Apr 2022AY 2019-20

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

M/S. KABRA ENGINEERING, CHANDRAPUR vs. DEPUTY COMMISSIONER OF INCOME TAX, CPC, BANGLORE

In the result, the aforesaid appeals of the assessee are allowed

ITA 22/NAG/2022[2018-19]Status: DisposedITAT Nagpur26 Apr 2022AY 2018-19

Bench: Shri Sandeep Gosain & Shri Arun Khodpia

For Appellant: Shri Rajesh V. Loya, C.AFor Respondent: Shri Vitthal M. Bhosale, Jt. CIT–DR

…IN THE INCOME TAX APPELLATE TRIBUNAL NAGPUR BENCH, NAGPUR BEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER AND SHRI ARUN KHODPIA, ACCOUNTANT MEMBER ITA no.84/Nag./2021 (Assessment Year : 2019–20) M/s. Dhandhania Infotech Dhandhania House, East High Court Road …………… Appellant Near RBI Quarters, Civil Lines Nagpur 440 001 PAN – AAFHD0479R v/s Asstt. Director of Income Tax Centralized Processing Centre ..…….………. Respondent Bengaluru 560 500 Assessee by : Shri Rajesh V. Loya, C.A. Revenue by : Shri Vitthal M. Bhosale, Jt. CIT–DR ITA no.90/Nag./2021 (Assessment Year : 2018–19) Jaika Vehicle Trade Pvt. Ltd. Jaika Buildi…

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Rakesh Janghu v. CPC, Bangalore (136 Taxmann.com 154) — Cited in 68 Judgments | BharatTax