M/S. Globus Projects Pvt. Ltd., New Delhi vs. DCIT, Faridabad
In the result all the three appeals filed by the assesses are allowed
ITA 2491/DEL/2017[2012-13]Status: DisposedITAT Delhi30 Nov 2017AY 2012-13
Bench: Shri H.S.Sidhu & Shri Prashant Maharishim/S. Globus Projects Private Ltd, Vs. Dcit, Unit No. 5D, 5Th Floor, Assets Aria Central Circle-1, Signature Offices, Jw Marriott Hotel, Faridabad Asset Area-4, Delhi Aerocity Hospitality District, New Delhi Pan:Aaccg5308E (Appellant) (Respondent) Bestech Hospitalities Pvt. Ltd, Vs. Dcit, Unit No. 5D, 5Th Floor, Assets Aria Central Circle-1, Signature Offices, Jw Marriott Hotel, Faridabad Asset Area-4, Delhi Aerocity Hospitality District, New Delhi Pan:Aaccg5308E (Appellant) (Respondent) Bestech India Pvt. Ltd, Vs. Dcit, Unit No. 5D, 5Th Floor, Assets Aria Central Circle-1, Signature Offices, Jw Marriott Hotel, Faridabad Asset Area-4, Delhi Aerocity Hospitality District, New Delhi Pan:Aaccg5308E (Appellant) (Respondent)
For Appellant: Shri Raj Kumar Gupta, CAFor Respondent: Smt Aparna Karan, CIT DR
Section 131Section 132Section 133ASection 153ASection 153A(1)(b)Section 153CSection 263
…INCOME TAX APPELLATE TRIBUNAL DELHI BENCH “A”: NEW DELHI BEFORE SHRI H.S.SIDHU, JUDICIAL MEMBER AND SHRI PRASHANT MAHARISHI, ACCOUNTANT MEMBER M/s. Globus Projects Private Ltd, Vs. DCIT, Unit No. 5D, 5th Floor, Assets Aria Central Circle-1, Signature Offices, JW Marriott Hotel, Faridabad Asset Area-4, Delhi Aerocity Hospitality District, New Delhi PAN:AACCG5308E (Appellant) (Respondent) Bestech Hospitalities Pvt. Ltd, Vs. DCIT, Unit No. 5D, 5th Floor, Assets Aria Central Circle-1, Signature Offices, JW Marriott Hotel, Faridabad Asset Area-4, Delhi Aerocity Hospitality District, New Delhi PAN:AACCG5308E (Appellant…