Deputy Commissioner of Income Tax, Circle - Agartala, Agartala vs. Shri Subhajit Paul, Agartala
In the result, cross-objection nos
ITA 116/GTY/2018[2014-15]Status: DisposedITAT Guwahati31 Jul 2020AY 2014-15
Bench: Shri A. T. Varkey, Jm &Dr. A.L.Saini, Am आयकरअपीलसं./Ita No.116/Gau/2018 ("नधा"रणवष" / Assessment Year:2014-15)
For Appellant: Shri Rockein Saikia, JCIT, Sr. DRFor Respondent: Shri Sanjay Modi, FCA
Section 143(2)Section 143(3)Section 153D
…IN THE INCOME TAX APPELLATE TRIBUNAL GAUHATI ‘E’COURT, AT KOLKATA BEFORE SHRI A. T. VARKEY, JM &DR. A.L.SAINI, AM आयकरअपीलसं./ITA No.116/Gau/2018 ("नधा"रणवष" / Assessment Year:2014-15) DCIT, Circle, Agartala Vs. Shri Subhajit Paul B.K. Road, Banamalipur, Agartala, Tripura – 799 001. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AZNPP 5539 K (Appellant) .. (Respondent) C.O. No. 16/Gau/2018 (Arising out of ITA No.116/Gau/2018 ("नधा"रणवष" / Assessment Year: 2014-15) Shri Subhajit Paul Vs. DCIT, Circle, Agartala B.K. Road, Banamalipur, Agartala, Tripura – 799 001. "थायीलेखासं./जीआइआरसं./PAN/GIR No.: AZNPP 5539 K (Cross-o…