Rafique Abdul Hamid Kokani v. Dy. CIT

113 Taxmann 37Reported decision2000#1248 most cited
90

judgments rely on this decision, according to BharatTax’s citation analysis of 366,339 Indian tax judgments — from 2019 to 2025.

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Judgments citing Rafique Abdul Hamid Kokani v. Dy. CIT