Principal Commissioner of Income Tax v. Keshvalal Mangaldas

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Judgments citing Principal Commissioner of Income Tax v. Keshvalal Mangaldas

The ACIT, Mehsana Circle, Mehsana vs. Shri Umesh Vadilal Khamar, Mehsana

In the result, the appeal of the Revenue is dismissed

ITA 1136/AHD/2019[2014-15]Status: DisposedITAT Ahmedabad16 Jul 2024AY 2014-15

Bench: Ms. Suchitra Kamble & Shri Makarand V. Mahadeokar

For Appellant: Shri Bharat Trivedi, ARFor Respondent: Shri Prathvi Raj Meena, CIT-DR

Section 131Section 131(3)Section 133ASection 143(2)Section 143(3)

…आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण आयकर अपीलीय अिधकरण, अहमदाबाद "यायपीठ आयकर अपीलीय अिधकरण अहमदाबाद "यायपीठ अहमदाबाद "यायपीठ “डी“, अहमदाबाद अहमदाबाद "यायपीठ अहमदाबाद अहमदाबाद । अहमदाबाद IN THE INCOME TAX APPELLATE TRIBUNAL “ D ” BENCH, AHMEDABAD सु"ी सु"च"ा का"बले, "या"यक सद"य एवं "ी मकरंद वसंत महादेवकर, लेखा सद"य के सम"। ] ] BEFORE MS. SUCHITRA KAMBLE, JUDICIAL MEMBER AND SHRI MAKARAND V. MAHADEOKAR, ACCOUNTANT MEMBER आयकर अपील सं /ITA No.1136/Ahd/2019 - Asst.Year 2014-15 AND Cross Objection No.180/Ahd/2019 - Asst.Year 2014-15 (in ITA No.1136/Ahd/2019 – AY 2014-15) The DCIT Shri Umesh Vadilal Khamar Mehsan…

Income Tax Officer, Ward-1(2), Vijayawada vs. Bommisetty Venkata Siva Kumar, Vijayawada

In the result, appeal filed by the Revenue is dismissed

ITA 238/VIZ/2023[2014-15]Status: DisposedITAT Visakhapatnam29 Feb 2024AY 2014-15

Bench: Shri Duvvuru Rl Reddy, Hon’Ble & Shri S Balakrishnan, Hon’Bleआयकर अपील सं./ I.T.A. No.238/Viz/2023 ("नधा"रण वष" / Assessment Year :2014-15) The Income Tax Officer, Vs. Sri Bomisetty Venkata Siva Ward-1(1), 2Nd Floor, Kumar, Prop. M/S. Bommisetty C.R. Buildings, Mg Road, Sambasiva Rao Trading Vijayawada – 522002. Company, 1-4-221-2, Rtc Workshop Road, Bhavanipuram, Vijayawada-522012. Pan: Addpb 9483 C (अपीलाथ"/ Appellant) (""यथ"/ Respondent) अपीलाथ" क" ओर से/ Assessee By : Sri Gvn Hari, Ar ""याथ" क" ओर से / Revenue By : Dr. Satyasai Rath, Cit-Dr

For Appellant: Sri GVN Hari, ARFor Respondent: Dr. Satyasai Rath, CIT-DR

Section 143(2)Section 143(3)Section 40A(3)

…आयकर अपील"यअ"धकरण, "वशाखापटणम पीठ, "वशाखापटणम IN THE INCOME TAX APPELLATE TRIBUNAL, VISAKHAPATNAM BENCH, VISAKHAPATNAM "ी दु"वू" आर एल रे"डी, "या"यक सद"य एवं "ी एस बालाकृ"णन, लेखा सद"य के सम" BEFORE SHRI DUVVURU RL REDDY, HON’BLE JUDICIAL MEMBER & SHRI S BALAKRISHNAN, HON’BLE ACCOUNTANT MEMBER आयकर अपील सं./ I.T.A. No.238/Viz/2023 ("नधा"रण वष" / Assessment Year :2014-15) The Income Tax Officer, Vs. Sri Bomisetty Venkata Siva Ward-1(1), 2nd Floor, Kumar, Prop. M/s. Bommisetty C.R. Buildings, MG Road, Sambasiva Rao Trading Vijayawada – 522002. Company, 1-4-221-2, RTC Workshop Road, Bhavanipuram, Vijayawada-522012.…

Sri Krishnasa Bhute, Harihar vs. Income Tax Officer Ward-2(1), Davangere

In the result, ITA No. 2444/Bang/18 is allowed, while ITA

ITA 2444/BANG/2018[2013-14]Status: DisposedITAT Bangalore28 Aug 2019AY 2013-14

Bench: Shri N.V. Vasudevan & Shri Jason P Boaz

For Appellant: Shri Pranav Krishna, AdvocateFor Respondent: Dr. P.V Pradeep Kumar, Addl. CIT (DR)

Section 40ASection 40A(3)

…IN THE INCOME TAX APPELLATE TRIBUNAL “C” BENCH : BANGALORE BEFORE SHRI N.V. VASUDEVAN, VICE PRESIDENT AND SHRI JASON P BOAZ, ACCOUNTANT MEMBER ITA No.2444 & 2445/Bang/2018 Assessment year : 2013-14 & 2014-15 Sri Krishnasa Bhute, Vs. The Income Tax Officer, Pooja Nilaya, 60 Feet Road, Wa5rd-2(1), A Block, Vidyanagar, Davangere. Harihar-577 601. PAN – AEBPB 5686G. APPELLANT RESPONDENT Appellant by : Shri Pranav Krishna, Advocate Respondent by : Dr. P.V Pradeep Kumar, Addl. CIT (DR) Date of hearing : 21.08.2019 Date of Pronouncement : 28.08.2019 O R D E R Per Bench : These are appeals by the Assessee agains…