Ponnala Lakshmaiah v. Kommuri Pratap Reddy

PRINCIPAL COMMISSIONER OF INCOME TAX, EXEMPTION vs. M/S. ORISSA COMPUTER ACADEMY

In the result, I pass the following:

Bench: The Hon'Ble Mr. Justice S.R.Krishna Kumar Election Petition No. 5 Of 2022 Between:

…a and others – (2018) 4 SCC 699 iv) Resurgence India Vs. Election Commission of India and another – (2014) 14 SCC 189 v) Ashraf Kokkur V. K.V. Abdul Khader and Others – (2015) 1 SCC 129 vi) Ponnala Lakshmaiah Vs. Kommuri Pratap Reddy and others – (2012) 7 SCC 788 vii) Suo Motu Writ Petition (C) No.3/2020, dated 21.10.2022 (Apex Court) - 8 - HC-KAR NC: 2025:KHC:33021 EP No. 5 of 2022 8. I have given my anxious consideration to the rival submissions and perused the material on record. 9. Before adverting to the rival contentions, it would be necessary to reiterate that for…

M/S MAHARASHTRA APEX CORPORATION LIMITED vs. THE DEPUTY COMMISSIONER OF INCOME TAX

In the result, I pass the following:

Bench: The Hon'Ble Mr. Justice S.R.Krishna Kumar Election Petition No. 5 Of 2022 Between:

…a and others – (2018) 4 SCC 699 iv) Resurgence India Vs. Election Commission of India and another – (2014) 14 SCC 189 v) Ashraf Kokkur V. K.V. Abdul Khader and Others – (2015) 1 SCC 129 vi) Ponnala Lakshmaiah Vs. Kommuri Pratap Reddy and others – (2012) 7 SCC 788 vii) Suo Motu Writ Petition (C) No.3/2020, dated 21.10.2022 (Apex Court) - 8 - HC-KAR NC: 2025:KHC:33021 EP No. 5 of 2022 8. I have given my anxious consideration to the rival submissions and perused the material on record. 9. Before adverting to the rival contentions, it would be necessary to reiterate that for…

SRI.D.K.SIDRAM vs. SRI.ESHWAR BHIMANNA KHANDRE & ORS

Bench: The Hon'Ble Mr. Justice Krishna S.Dixit

…- - 1 IN THE HIGH COURT OF KARNATAKA, BENGALURU DATED THIS THE 5TH DAY OF JANUARY, 2022 BEFORE THE HON'BLE MR. JUSTICE KRISHNA S.DIXIT ELECTION PETITION NO.200001 OF 2018 BETWEEN: SRI. D.K SIDRAM, S/O SRI.DHULAPPA, AGED ABOUT 49 YEARS, KESAR JAWALGA VILLAGE, BHALKI TALUK, BIDAR DISTRICT – 585 416. … PETITIONER (BY SRI. UDAYA HOLLA, SENIOR COUNSEL, A/W SRI. SANTHOSH S GOGI, ADVOCATE) AND: 1. SRI. ESHWAR BHIMANNA KHANDRE, S/O MR. BHIMANNA KHANDRE, AGED ABOUT 56 YEARS, RESIDING AT NO.4/6/92, KHANDRE GALLI, BHALKI, AT POST BHALKI, BHALKI TALUK, BIDAR DISTRICT, PIN COD…