PRINCIPAL COMMISSIONER OF INCOME TAX, EXEMPTION vs. M/S. ORISSA COMPUTER ACADEMY
ITA/5/2022HC OrissaODHC01010360202208 February 2023Bench: DR. JUSTICE S. MURALIDHAR (CJ),MR. JUSTICE MURAHARI SRI RAMAN24 pages
Cases cited in this judgment(7)Show listHide list
Detected automatically from the text. Citations are also linked where they appear in the judgment. The count shows how many other judgments on BharatTax rely on the same authority.
- Dahiben v. Arvindbhai Kalyanji Bhanusali & Ors.4 citing7 SCC 366 · 2020
- 4 citing
- General Secretary S.N. Shukla v. Union of India4 citing4 SCC 699 · 2018
- Kisan Shankar Kathore v. Arun Dattatray Sawant4 citing14 SCC 162 · 2014
- Krishnamoorthy v. Sivakumar4 citing3 SCC 467 · 2015
- Ashraf Kokkur v. K.V. Abdul Khader and Others3 citing1 SCC 129 · 2015
- Ponnala Lakshmaiah v. Kommuri Pratap Reddy3 citing7 SCC 788 · 2012
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