Deputy Commissioner of Income-Tax, Circle - Ichalkranji, Ichalkranji vs. Manisha Rajendra Shete, Kolhapur
Appeals are allowed in above terms
ITA 666/PUN/2019[2015-16]Status: DisposedITAT Pune29 Sept 2022AY 2015-16
Bench: Shri S.S.Godara & Shri Inturi Rama Raoआयकर अपीलसं. / Ita No.664/Pun/2019 िनधा"रणवष" / Assessment Year : 2015-16 The Deputy Commissioner Nilawati Neminath Shete, Of Income Tax, Vs Mahaveer Nagar, A/P- Hupari, Ichalkalkaranji Circle, . Tal – Hatkanangale, Ichalkaranji. Dist-Kolhapur, Maharashtra – 416203. Pan: Aczps 8442 H Appellant/ Assessee Respondent /Revenue आयकर अपीलसं. / Ita No.665/Pun/2019 िनधा"रणवष" / Assessment Year : 2015-16 The Deputy Commissioner Niranjan Rajendra Shete, Of Income Tax, Vs Mahaveer Nagar, A/P- Hupari, Ichalkalkaranji Circle, . Tal – Hatkanangale, Ichalkaranji. Dist-Kolhapur, Maharashtra – 416203. Pan: Botps 0314 D Appellant/ Assessee Respondent /Revenue आयकर अपीलसं. / Ita No.666/Pun/2019 िनधा"रणवष" / Assessment Year : 2015-16 The Deputy Commissioner Manisha Rajendra Shete, Of Income Tax, Vs Mahaveer Nagar, A/P- Hupari, Ichalkalkaranji Circle, . Tal – Hatkanangale, Ichalkaranji. Dist-Kolhapur, Maharashtra – 416203. Pan: Aczps 8514 N Appellant/ Assessee Respondent /Revenue Assessee By None Revenue By Shr Ramnath P Murkunde – Dr Date Of Hearing 08/09/2022 Date Of Pronouncement 29/09/2022
Section 10(38)Section 143(3)Section 68
…आयकर अपीलीय अिधकरण “ए” "ायपीठ पुणे म"। IN THE INCOME TAX APPELLATE TRIBUNAL “A” BENCH, PUNE BEFORE SHRI S.S.GODARA, JUDICIAL MEMBER AND SHRI INTURI RAMA RAO, ACCOUNTANT MEMBER आयकर अपीलसं. / ITA No.664/PUN/2019 िनधा"रणवष" / Assessment Year : 2015-16 The Deputy Commissioner Nilawati Neminath Shete, of Income Tax, Vs Mahaveer Nagar, A/p- Hupari, Ichalkalkaranji Circle, . Tal – Hatkanangale, Ichalkaranji. Dist-Kolhapur, Maharashtra – 416203. PAN: ACZPS 8442 H Appellant/ Assessee Respondent /Revenue आयकर अपीलसं. / ITA No.665/PUN/2019 िनधा"रणवष" / Assessment Year : 2015-16 The Deputy Commissioner Niranjan Rajendra She…