National Informatics Centre Services Inc. v. DIT (Exemptions), New Delhi

RITHWIK FOUNDATION FOR PERFORMING ARTS ,MUMBAI vs. THE COMMISSIONER OF INCOME TAX (EXEMPTION), MUMBAI

In the result, the appeal of the assessee is allowed

Bench: SHRI SANDEEP GOSAIN, JUDICIAL MEMBER\n&\nSHRI PRABHASH SHANKAR (Accountant Member)

…{ "clean_text": "IN THE INCOME-TAX APPELLATE TRIBUNAL“D” BENCH, MUMBAI\n\nBEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER\n&\nSHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER\n\nITA No.4527/MUM/2025\n(Α.Υ. - Ν.Α.)\n\nRithwik Foundation for v/s.\nPerforming Arts\n\nPlot No. 17, S.No. 77/2,\nBehind Ved Bhavan, Kothrud,\nPune 411038, Maharashtra\n\nErstwhile Registered address-310,\nFloor-3, Plot 221, Maker Chamber\nV, Jamnalal Bajaj Marg, Nariman\nPoint, Mumbai 400021\n\nThe Commissioner of Income\nTax (Exemptions)\nRoom No. 601, 6th Floor,\nMTNL Building, Peddar\nRoad, Dr. Gopalrao\nDeshmukh Marg, Cumballa\nHill, Mumbai 400…

R. MANGALDAS CHARITABLE TRUST ,MUMBAI vs. CIT(EXEMPTION), MUMBAI

In the result, the appeal of assessee is allowed

Bench: Shri Vikram Singh Yadav & Shri Rahul Chaudharyr. Mangaldas Charitable Trust, Cit (Exemptions), A-82, Vishnu Baug, Room No. 601, 137, S.V. Road, Vs. 6Th Floor, Andheri (W), Cumballa Hills, Mumbai-400058. Mtnl Te Building, Pedder Road, Pan : Aaatr0606H Dr.Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400026. (Appellant) (Respondent) For Assessee : Mr. Niraj Seth For Revenue : Shri Umashankar Prasad, Cit-Dr Date Of Hearing : 01-10-2025 Date Of Pronouncement : 31-10-2025 O R D E R Per Vikram Singh Yadav, A.M : This Is An Appeal Filed By The Assessee Against The Order Of The Learned Commissioner Of Income Tax (Exemptions)-Mumbai [„Ld.Cit(E)‟], Dated 19-11-2024, Rejecting The Assessee‟S Application Moved U/S. 80G(5)(Iii) Of The Income Tax Act, 1961 („The Act‟).

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER R. Mangaldas Charitable Trust, CIT (Exemptions), A-82, Vishnu Baug, Room No. 601, 137, S.V. Road, vs. 6th Floor, Andheri (W), Cumballa Hills, Mumbai-400058. MTNL TE Building, Pedder Road, PAN : AAATR0606H Dr.Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400026. (Appellant) (Respondent) For Assessee : Mr. Niraj Seth For Revenue : Shri Umashankar Prasad, CIT-DR Date of Hearing : 01-10-2025 Date of Pronouncement : 31-10-2025 O R D E R PER VIKRAM SINGH YADAV, A.M…

MITRA PARIVAR ,MUMBAI vs. CIT(EXEMPTION), MUMBAI

In the result, the appeal of assessee is allowed

Bench: Shri Vikram Singh Yadav & Shri Rahul Chaudharymitra Parivar, Cit (Exemptions), 301, Maganlal Kala, Room No. 601, Gulmohar Road No.1, Vs. 6Th Floor, Jvpd Extn. Cumballa Hills, Andheri (West), Mtnl Te Building, Pedder Road, Mumbai-400049. Dr.Gopalrao Deshmukh Marg, Pan : Aaatm5059M Cumballa Hill, Mumbai-400026. (Appellant) (Respondent) For Assessee : Mr. Niraj Seth For Revenue : Shri Umashankar Prasad, Cit-Dr Date Of Hearing : 01-10-2025 Date Of Pronouncement : 31-10-2025 O R D E R Per Vikram Singh Yadav, A.M : This Is An Appeal Filed By The Assessee Against The Order Of The Learned Commissioner Of Income Tax (Exemptions)-Mumbai [„Ld.Cit(E)‟], Dated 19-11-2024, Rejecting The Assessee‟S Application Moved U/S. 80G(5)(Iii) Of The Income Tax Act, 1961 („The Act‟).

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI VIKRAM SINGH YADAV, ACCOUNTANT MEMBER AND SHRI RAHUL CHAUDHARY, JUDICIAL MEMBER Mitra Parivar, CIT (Exemptions), 301, Maganlal Kala, Room No. 601, Gulmohar Road No.1, vs. 6th Floor, JVPD Extn. Cumballa Hills, Andheri (West), MTNL TE Building, Pedder Road, Mumbai-400049. Dr.Gopalrao Deshmukh Marg, PAN : AAATM5059M Cumballa Hill, Mumbai-400026. (Appellant) (Respondent) For Assessee : Mr. Niraj Seth For Revenue : Shri Umashankar Prasad, CIT-DR Date of Hearing : 01-10-2025 Date of Pronouncement : 31-10-2025 O R D E R PER VIKRAM SINGH YADAV, A…

JINSEVA FOUNDATION,MUMBAI vs. CIT (EXEMPTION), MUMBAI

In the result, both the appeals of the assessee are treated as allowed

…{ "clean_text": "IN THE INCOME TAX APPELLATE TRIBUNAL\nMUMBAI BENCH “F” MUMBAI\nBEFORE MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER)\nAND\nSMT. RENU JAUHRI (ACCOUNTANT MEMBER)\nITA Nos.3531 & 3532/MUM/2025\n Assessment Year: 2025-26\nJinseva Foundation,\n401, Laxmi Co.op. Society, 17\nVachha Gandhi Road, Gamdevi\nGrant Road,\nMumbai-400007.\nPAN NO. AAGCJ 2288 Q\nAppellant\nVs.\nCIT (Exemption),\nRoom No. 601, 6th floor,\nCumballa Hill MTNL Telephone\nExchange Building, Pedder Road,\nDr. Gopalrao Deshmukh Marg,\nCumballa Hill,\nMumbai-400026.\nRespondent\nAssessee by\n: Mr. Margav Shukla\nRevenue by\n: Mr. Vivek Pera…

JINSEVA FOUNDATION,MUMBAI vs. CIT (EXEMPTION), MUMBAI

In the result, both the appe

Bench: Ms. Kavitha Rajagopal () & Smt. Renu Jauhri ()

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI BENCH “F” MUMBAI BEFORE MS. KAVITHA RAJAGOPAL (JUDICIAL MEMBER) AND SMT. RENU JAUHRI (ACCOUNTANT MEMBER) ITA Nos. 3531 & 3532/MUM/2025 Assessment Year: 2025-26 Jinseva Foundation, CIT (Exemption), 401, Laxmi Co.op. Society, 17 Room No. 601, 6th floor, Vachha Gandhi Road, Gamdevi Vs. Cumballa Hill MTNL Telephone Grant Road, Exchange Building, Pedder Road, Mumbai-400007. Dr. Gopalrao Deshmukh Marg, Cumballa Hill, Mumbai-400026. PAN NO. AAGCJ 2288 Q Appellant Respondent Assessee by : Mr. Margav Shukla : Mr. Vivek Perampurna, CIT-DR Revenue by Date of Hearing : 21/08/2025…

ODHAVJI CHANABHAI PERAJ CHARITY TRUST,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 25(3)(1),MUMBAI, KAUTILYA BHAVAN, BANDRA KURLA COMPLEX, MUMBAI

In the result, both appeals by the assessee are allowed

…{ "clean_text": "IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI\nBEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER\n&\nSHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER\nITA No.1164/MUM/2025\n(A.Y. 2025-26)\nITA No.1165/MUM/2025\n(A.Y. 2025-26)\nOdhavji Chanabhai Peraj v/s. Deputy Commissioner of\nCharity Trust, 47th Floor - 5, बनाम Income Tax, Circle\nPlot-51, Kapadia Chambers, 25(3)(1), Kautilya Bhavan,\nDevji Ratansi Marg, Chinch Bandra Kurla Complex,\nBunder, Mumbai 400 009, Bandra (East), Mumbai\nMaharashtra 400051, Maharashtra\nस्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AABTO1040R\nAppellant/अपीलार्थी .. Respondent/…

ODHAVJI CHANABHAI PERAJ CHARITY TRUST,MUMBAI vs. DEPUTY COMMISSIONER OF INCOME TAX, CIRCLE 25(3)(1), KAUTILYA BHAVAN, BANDRA KURLA COMPLEX,MUMBAI

In the result, both appeals by the assessee are allowed

…{ "clean_text": "IN THE INCOME-TAX APPELLATE TRIBUNAL “C” BENCH, MUMBAI\nBEFORE SHRI SANDEEP GOSAIN, JUDICIAL MEMBER\n&\nSHRI PRABHASH SHANKAR, ACCOUNTANT MEMBER\nITA No.1164/MUM/2025\n(A.Y. 2025-26)\nITA No.1165/MUM/2025\n(A.Y. 2025-26)\nOdhavji Chanabhai Peraj v/s. Deputy Commissioner of\nCharity Trust, 47th Floor - 5, बनाम Income Tax, Circle\nPlot-51, Kapadia Chambers, 25(3)(1), Kautilya Bhavan,\nDevji Ratansi Marg, Chinch Bandra Kurla Complex,\nBunder, Mumbai 400 009, Bandra (East), Mumbai\nMaharashtra 400051, Maharashtra\nस्थायी लेखा सं./जीआइआर सं./PAN/GIR No: AABTO1040R\nAppellant/अपीलार्थी .. Respondent/…

DEDHIA MUSIC FOUNDATION ,MUMBAI vs. CIT (EXMPTION), MUMBAI

In the result, both the appeals of the assessee are treated as allowed

Bench: Shri B.R. Baskaran & Shri Anikesh Banerjee

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER ITA No. Appellant Respondent CIT (Exemption), Dedhia Music Foundation, 6th Floor, 743/Mum/2025 Beach Haven I Wing-304 Cumballa Hill, Mumbai, MTNL TE Building, J.T. Road, Pedder Road, Santacruz (West), Juhu, Dr. Gopalrao Mumbai-400049 Deshmukh Marg, 744/Mum/2025 [PAN: AAKCD4889P] Cumballa Hill, Mumbai-400026 For Assessee : Shri Aditya Ajgaonkar, Ms. Rupal Shrimal, Shri Sujay Ajgaonkar For Revenue : Smt. Sanyogita Nagpal, CIT-DR Date of Hearing : 27-03-2025 Date o…

DEDHIA MUSIC FOUNDATION ,MUMBAI vs. CIT (EXMPTION), MUMBAI

In the result, both the appeals of the assessee are treated as allowed

Bench: Shri B.R. Baskaran & Shri Anikesh Banerjee

…IN THE INCOME TAX APPELLATE TRIBUNAL MUMBAI “D” BENCH : MUMBAI BEFORE SHRI B.R. BASKARAN, ACCOUNTANT MEMBER AND SHRI ANIKESH BANERJEE, JUDICIAL MEMBER ITA No. Appellant Respondent CIT (Exemption), Dedhia Music Foundation, 6th Floor, 743/Mum/2025 Beach Haven I Wing-304 Cumballa Hill, Mumbai, MTNL TE Building, J.T. Road, Pedder Road, Santacruz (West), Juhu, Dr. Gopalrao Mumbai-400049 Deshmukh Marg, 744/Mum/2025 [PAN: AAKCD4889P] Cumballa Hill, Mumbai-400026 For Assessee : Shri Aditya Ajgaonkar, Ms. Rupal Shrimal, Shri Sujay Ajgaonkar For Revenue : Smt. Sanyogita Nagpal, CIT-DR Date of Hearing : 27-03-2025 Date o…